High Courts02 Mar 1984Allowed
In Re: Md. Dawood
Calcutta High Court · 88 CWN 543
Bengal Wakf Act, 1934 — Section 40
COURT ARCHIVE
Calcutta High Court judgments, 1984
387 judgments · page 17 of 20
High Courts01 Mar 1984Dismissed
Sm. Parimal Bala Roy and Others Vs Santosh Kumar Bhattacharya
Calcutta High Court · AIR 1984 Cal 205 : 88 CWN 510
West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts01 Mar 1984
State Bank of India Vs Himalaya Shipping Co. Ltd.
Calcutta High Court · AIR 1985 Cal 85
Merchant Shipping Act, 1958 — Section 139, 145, 146, 148
High Courts01 Mar 1984
Kali Prasad Basu and Others Vs Susanta Kumar Pratihar and Others
Calcutta High Court · AIR 1984 Cal 278
Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17(2)
High Courts01 Mar 1984
Haidar Ali Mondal Vs State of West Bengal and Others
Calcutta High Court · 88 CWN 536
West Bengal Land Reforms Act, 1955 — Section 14N, 14T(3)
High Courts01 Mar 1984
Income Tax Officer, H-Ward Vs Anandilal Goenka
Calcutta High Court · (1984) 148 ITR 26 : (1984) 19 TAXMAN 57
Income Tax Act, 1961 — Section 148
High Courts01 Mar 1984Allowed
Himaja Kr. Ghosh Vs Ranjit Kr. Sarkar and Others
Calcutta High Court · 88 CWN 548
Criminal Procedure Code, 1973 (CrPC) — Section 246(1), 247Penal Code, 1860 (IPC) — Section 22, 379West Bengal Land Reforms Act, 1955 — Section 18(1), 21(3)
High Courts29 Feb 1984
Union of India (UOI) Vs Bilas Singh and Co. and Another
Calcutta High Court · AIR 1984 Cal 261
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2(1), 11Partnership Act, 1932 — Section 46, 47
High Courts29 Feb 1984
Bhupendra Nath Ghoshal Vs Dulal Dey and Others
Calcutta High Court · 88 CWN 459
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 363, 401, 482Penal Code, 1860 (IPC) — Section 34, 361, 363, 365, 368
High Courts28 Feb 1984
Debendra Chandra Mondal Vs Ratan Mitra
Calcutta High Court · AIR 1984 Cal 316
Evidence Act, 1872 — Section 45
High Courts28 Feb 1984
Mayapur Sree Chaitanya Math and Others Vs Sachidananda Brahmachari and Others
Calcutta High Court · (1984) CriLJ 1692
Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1973 (CrPC) — Section 195, 196, 340, 471, 476Penal Code, 1860 (IPC) — Section 467, 471
High Courts28 Feb 1984Allowed
West Bengal Industrial Development Corporation Limited and Others Vs West Bengal Industrial Development Corporation Employees Union and Another
Calcutta High Court · 88 CWN 682
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts27 Feb 1984
L.M. Thapar Vs Commissioner of Income Tax
Calcutta High Court · (1984) 41 CTR 55 : (1984) 149 ITR 383
High Courts27 Feb 1984
S.K. Daman Mistry Vs Moharrum Mistry and Another
Calcutta High Court · 88 CWN 629
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 146(1)
High Courts27 Feb 1984
Commissioner of Income Tax Vs Davidson of India Pvt. Ltd.
Calcutta High Court · (1984) 41 CTR 360 : (1984) 148 ITR 544
Income Tax Act, 1961 — Section 40
High Courts24 Feb 1984Allowed
In Re: Corporation of Calcutta
Calcutta High Court · 88 CWN 457
Criminal Procedure Code, 1973 (CrPC) — Section 4(r)Prevention of Food Adulteration Act, 1954 — Section 12, 16(1)(a)(i)
High Courts24 Feb 1984Dismissed
Pashupati Dholey and Others Vs Subodh Chandraghosh and Others
Calcutta High Court · 88 CWN 529
Partition Act, 1893 — Section 4
High Courts24 Feb 1984
Commissioner of Gift Tax Vs Nani Gopal Mondal
Calcutta High Court · (1984) 41 CTR 64 : (1984) 150 ITR 469 : (1984) 18 TAXMAN 315
Estate Duty Act, 1953 — Section 5Gift Tax Act, 1958 — Section 26(1)Partnership Act, 1932 — Section 14, 29(2), 45, 47, 48
High Courts22 Feb 1984Dismissed
Himjit Construction Vs Tarun Sarkar
Calcutta High Court · AIR 1985 Cal 200
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100Evidence Act, 1872 — Section 114
High Courts22 Feb 1984
Jagannath Mondal and Others Vs Nandalal Sardar and Another
Calcutta High Court · (1984) CriLJ 821
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145