Surendranath Gangopadhyaya Trust Vs Commissioner of Income Tax
Calcutta High Court · (1982) 29 CTR 44 : (1983) 142 ITR 149 : (1982) 10 TAXMAN 203
COURT ARCHIVE
395 judgments · page 16 of 20
Calcutta High Court · (1982) 29 CTR 44 : (1983) 142 ITR 149 : (1982) 10 TAXMAN 203
Calcutta High Court · AIR 1982 Cal 351
Calcutta High Court · AIR 1983 Cal 216 : 86 CWN 727
Calcutta High Court · 86 CWN 685
Calcutta High Court · AIR 1982 Cal 340
Calcutta High Court · 86 CWN 878
Calcutta High Court · AIR 1982 Cal 386 : 86 CWN 618
Calcutta High Court · 86 CWN 984
Calcutta High Court · AIR 1982 Cal 346 : 86 CWN 628
Calcutta High Court · (1983) 34 CTR 186
Calcutta High Court · (1983) 34 CTR 187
Calcutta High Court · AIR 1982 Cal 391 : 86 CWN 559
Calcutta High Court · 86 CWN 539
Calcutta High Court · AIR 1982 Cal 374
Calcutta High Court · (1982) CriLJ 1652 : 86 CWN 680
Calcutta High Court · AIR 1982 Cal 428
Calcutta High Court · AIR 1982 Cal 243 : 86 CWN 556
Calcutta High Court · AIR 1982 Cal 191
Calcutta High Court · (1982) 29 CTR 61 : (1982) 137 ITR 540 : (1982) 10 TAXMAN 107
Calcutta High Court · AIR 1982 Cal 285 : 86 CWN 491 : 86 CWN 490