High Courts24 Mar 1982
Visva Bharati Vs Regional Provident Fund Commissioner
Calcutta High Court · (1983) 1 LLJ 332
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16, 2VISVA BHARATI ACT, 1951 — Section 4, 6
COURT ARCHIVE
Calcutta High Court judgments, 1982
395 judgments · page 15 of 20
High Courts24 Mar 1982
Kantilal Chandulal and Co. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 29 CTR 39 : (1982) 136 ITR 889 : (1982) 10 TAXMAN 265
Evidence Act, 1872 — Section 110Income Tax Act, 1961 — Section 69A
High Courts24 Mar 1982
Union of India (UOI) Vs The Commercial Tax Officer and Another
Calcutta High Court · (1982) 51 STC 310
Central Sales Tax Act, 1956 — Section 6, 7, 9, 9AConstitution of India, 1950 — Article 131, 226Sales of Goods Act, 1930 — Section 4
High Courts24 Mar 1982
Baidyanath Singh Vs General Manager, South Eastern Railways and Others
Calcutta High Court · 86 CWN 745
High Courts24 Mar 1982Allowed
Premamoy Jana Vs Mohan Ch. Jana and Another
Calcutta High Court · 86 CWN 961
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Land Reforms Act, 1955 — Section 24, 8West Bengal Non-Agricultural Tenancy Act, 1949 — Section 24
High Courts23 Mar 1982
Commissioner of Income Tax Vs Jatia Manufacturing Investment Co. Pvt. Ltd.
Calcutta High Court · (1982) 30 CTR 44 : (1983) 142 ITR 536 : (1982) 10 TAXMAN 195
Income Tax Act, 1961 — Section 256
High Courts23 Mar 1982
Commissioner of Income Tax (Central) Vs Indo-Burmah Petroleum Co. Ltd.
Calcutta High Court · (1982) 31 CTR 165 : (1983) 142 ITR 141 : (1982) 11 TAXMAN 13
Companies Act, 1913 — Section 153CIncome Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(2)
High Courts22 Mar 1982Allowed
Bibhuti Bhusan Roy Vs Sm. Saralabala Hazra and Others
Calcutta High Court · 86 CWN 735
Specific Relief Act, 1963 — Section 34, 42
High Courts22 Mar 1982
Smt. Uma Debi Jhawar Vs Wealth Tax Officer and Others
Calcutta High Court · (1982) 136 ITR 662
Wealth Tax Act, 1957 — Section 12A, 14(2), 16A
High Courts22 Mar 1982
Brijmoni Devi and Others Vs Commissioner of Income Tax
Calcutta High Court · (1982) 30 CTR 47 : (1983) 142 ITR 427 : (1982) 10 TAXMAN 299
Income Tax Act, 1961 — Section 52(2)
High Courts22 Mar 1982Allowed
Bibhuti Bhusan Roy Vs Saralabala Hazra and Others
Calcutta High Court · 86 CWN 735
Specific Relief Act, 1963 — Section 34, 42
High Courts19 Mar 1982Allowed
Md. Zazmul Ahasen Vs State of West Bengal and Others
Calcutta High Court · AIR 1982 Cal 546
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 7
High Courts19 Mar 1982
ADDL. COMMISSIONER OF INCOME TAX Vs BENGAL SALT CO. LTD.
Calcutta High Court · (1983) 32 CTR 1
High Courts19 Mar 1982Allowed
Nilima Rani Nanda Vs Rajeswar Pahari
Calcutta High Court · 86 CWN 690
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151, 47West Bengal Restoration Of Alienated Land Act, 1973 — Section 3, 4
High Courts18 Mar 1982Dismissed
Ganendra Nath Mukherjee Vs Executive Officer, Khardah Municipality and Others
Calcutta High Court · 86 CWN 576
Constitution of India, 1950 — Article 311
High Courts18 Mar 1982
Century Enka Ltd. Vs Income Tax Officer, Central Circle and Others
Calcutta High Court · (1983) 143 ITR 629 : (1983) 12 TAXMAN 80
Income Tax Act, 1961 — Section 147, 148
High Courts17 Mar 1982Allowed
P. N. Chouna and Anr Vs Bengal Free Masons Trust Association
Calcutta High Court · 86 CWN 699
Trusts Act, 1882 — Section 11, 12, 13, 49, 59
High Courts16 Mar 1982
Periwal Packing Industries Pvt. Ltd. Vs The Fertilizer and Chemicals Travancore Ltd.
Calcutta High Court · AIR 1982 Cal 350
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts16 Mar 1982Dismissed
Parbatilal Chowdhury and Others Vs Jaydeb Singh and Others
Calcutta High Court · 86 CWN 717
Civil Procedure Code, 1908 (CPC) — Section 64Constitution of India, 1950 — Article 133
High Courts16 Mar 1982
Rupchand Mullick and Another Vs Controller of Estate Duty
Calcutta High Court · (1982) 30 CTR 106 : (1983) 143 ITR 103
Central Board of Direct Taxes Act, 1963 — Section 6Companies Act, 1956 — Section 434Criminal Procedure Code, 1973 (CrPC) — Section 540