Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 131A, 134A, 15, 19, 228Special Marriage Act, 1954 — Section 27, 36

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High Courts10 Dec 1980

Purnananda Banerjee Vs Sm. Swapna Banerjee and Another

Calcutta High Court · AIR 1981 Cal 123 : (1981) 1 CompLJ 220

Constitution of India, 1950 — Article 15, 15(1), 228Special Marriage Act, 1954 — Section 36

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High Courts10 Dec 1980

Jeewanlal (1929) Ltd. Vs Income Tax Officer, ''J'' Ward and Another

Calcutta High Court · (1981) 130 ITR 405 : (1981) 7 TAXMAN 212

Income Tax Act, 1961 — Section 212, 273(1), 274

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High Courts09 Dec 1980

Chunilal Mulji Motani and Others Vs Commissioner of Income Tax

Calcutta High Court · (1983) 139 ITR 166

Income Tax Act, 1961 — Section 61, 62, 62(1), 63

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High Courts09 Dec 1980

Probity Shipping Corporation and Another Vs State Trading Corporation of India

Calcutta High Court · 85 CWN 268

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 139

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High Courts09 Dec 1980

Chunilal Mulji Motani Vs Commissioner of Income Tax

Calcutta High Court · (1981) 7 TAXMAN 400

Finance Act, 1939 — Section 6Income Tax Act, 1922 — Section 13, 16, 3, 6, 62Income Tax Act, 1961 — Section 16, 16(1)(c), 256(1), 4, 60

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High Courts08 Dec 1980

Traders Syndicate Vs Union of India (UOI)

Calcutta High Court · AIR 1981 Cal 223

Civil Procedure Code, 1908 (CPC) — Section 20Railways Act, 1890 — Section 80

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High Courts05 Dec 1980Allowed

A.B. Chaudhuri Vs Union of India (UOI) and Others

Calcutta High Court · AIR 1981 Cal 225

Calcutta University (Temporary and Supersession) Act, 1978 — Section 4Calcutta University Act, 1966 — Section 20(3), 9(6)

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High Courts04 Dec 1980

Santosh Kr. Mitra Vs Kalipada Das and Others

Calcutta High Court · AIR 1981 Cal 278

Partition Act, 1893 — Section 4

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High Courts04 Dec 1980

Commissioner of Income Tax Vs Southern Estates (P.) Ltd.

Calcutta High Court · (1982) 136 ITR 846 : (1981) 7 TAXMAN 82

Income Tax Act, 1922 — Section 10(1), 10(2), 12, 12(2)Income Tax Act, 1961 — Section 256(1)

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High Courts04 Dec 1980

India Jute Co. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1981) 22 CTR 11 : (1982) 136 ITR 597 : (1981) 6 TAXMAN 239

Income Tax Act, 1961 — Section 48, 49, 50, 55(2)

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High Courts03 Dec 1980

State Bank of India Vs B.M.S. Engineering Works (Pvt.) Ltd. and Others

Calcutta High Court · AIR 1981 Cal 231

Letters Patent Act, 1865 — Clause 12

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High Courts01 Dec 1980Dismissed

In Re. Sirajul Islam

Calcutta High Court · 85 CWN 188

West Bengal Panchayat Act, 1973 — Section 11, 11(1), 11(1)(d), 17, 3

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High Courts28 Nov 1980Allowed

Ganesh Sarkar and Others Vs Ainul Haque Ansari and Others

Calcutta High Court · 85 CWN 403

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 3, Order 23 Rule 3B, 115, 99

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High Courts26 Nov 1980Allowed

Martin Burn Ltd. Vs Bhagirath Murarka

Calcutta High Court · (1982) 52 CompCas 127

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Contract Act, 1872 — Section 70

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High Courts26 Nov 1980

Dolphin Laboratories Pvt. Ltd. Vs Kaptab Pharmaceuticals

Calcutta High Court · AIR 1981 Cal 76

Trade and Merchandise Marks Act, 1958 — Section 120, 27(2)

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High Courts26 Nov 1980

Controller of Estate Duty Vs Smt. Ila Das and Others

Calcutta High Court · (1981) 25 CTR 16 : (1981) 132 ITR 720

Estate Duty Act, 1953 — Section 58, 59, 62

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