COMMISSIONER OF INCOME TAX Vs PRAN PRASAD.
Calcutta High Court · (1980) 19 CTR 32
COURT ARCHIVE
359 judgments · page 13 of 18
Calcutta High Court · (1980) 19 CTR 32
Calcutta High Court · (1980) 19 CTR 77 : (1981) 130 ITR 351
Calcutta High Court · 84 CWN 630
Calcutta High Court · (1980) 19 CTR 10 : (1981) 127 ITR 148
Calcutta High Court · AIR 1980 Cal 359 : (1981) 1 CALLT 39 : (1981) 1 CompLJ 17
Calcutta High Court · 84 CWN 779
Calcutta High Court · 84 CWN 641
Calcutta High Court · 85 CWN 47
Calcutta High Court · (1980) 04 CAL CK 0025
Calcutta High Court · (1980) 04 CAL CK 0011
Calcutta High Court · AIR 1981 Cal 154
Calcutta High Court · (1980) 4 TAXMAN 531
Calcutta High Court · (1980) 19 CTR 25 : (1981) 132 ITR 184
Calcutta High Court · 84 CWN 737
Calcutta High Court · 84 CWN 557
Calcutta High Court · (1980) 04 CAL CK 0010
Calcutta High Court · (1980) 126 ITR 318
Calcutta High Court · (1981) 51 CompCas 572 : (1981) 130 ITR 790 : (1981) 6 TAXMAN 256
Calcutta High Court · AIR 1981 Cal 101
Calcutta High Court · (1980) 18 CTR 356 : (1981) 130 ITR 61