High Courts27 Jul 1979Dismissed
Amar Prasad Goopta Vs Arun Kumar Shaw
Calcutta High Court · 84 CWN 281
Transfer of Property Act, 1882 — Section 109, 37
COURT ARCHIVE
Calcutta High Court judgments, 1979
314 judgments · page 6 of 16
High Courts27 Jul 1979
Indian Aluminium Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 4 TAXMAN 189
Finance Act, 1974 — Section 2(8)(c)Income Tax Act, 1922 — Section 10(2), 22(1), 22(2A), 24(2)Income Tax Act, 1961 — Section 10(2)(vi), 197(3), 256(1), 263, 32
High Courts27 Jul 1979Dismissed
Dr. Amar Prosad Gupta Vs Arun Kumar Shaw
Calcutta High Court · AIR 1979 Cal 367 : 84 CWN 281
Transfer of Property Act, 1882 — Section 109West Bengal Premises Tenancy Act, 1956 — Section 2
High Courts25 Jul 1979
Ultra Engineering Industries P. Ltd. Vs Spintex Industries Pvt. Ltd.
Calcutta High Court · AIR 1980 Cal 159
High Courts24 Jul 1979Allowed
Incheck Tyres Ltd. Vs Assistant Collector of Customs
Calcutta High Court · (1981) 8 ELT 169
Customs Act, 1962 — Section 128, 130
High Courts24 Jul 1979Dismissed
Euresian Equipments and Chemicals Ltd. and Others Vs The Collector of Customs and Others
Calcutta High Court · AIR 1980 Cal 188 : (1979) 1 CALLT 396 : (1979) 2 CHN 248 : 83 CWN 866 : (1980) 6 ELT 38
Customs Act, 1962 — Section 11, 113, 114, 2(19), 51Foreign Exchange Regulation Act, 1947 — Section 12(1), 23A
High Courts23 Jul 1979
In Re: Durgapur Projects Ltd.
Calcutta High Court · (1983) 53 CompCas 320
Companies Act, 1956 — Section 434
High Courts23 Jul 1979
Income Tax Officer and Others Vs Azizul Haque and Others
Calcutta High Court · 84 CWN 83 : (1980) 121 ITR 241
Income Tax Act, 1922 — Section 22, 34(1), 34(1A)
High Courts20 Jul 1979Dismissed
Sambhunath Chakravarty Vs Sm. Sushama Sinha
Calcutta High Court · AIR 1980 Cal 5
Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 16
High Courts20 Jul 1979Allowed
Santosh Kumar Chatterjee and Others Vs Santosh Roy Chowdhury and Others
Calcutta High Court · 84 CWN 495
Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13, 13(6), 2, 2(h), 3
High Courts19 Jul 1979
Promode Kumar Ghosh and Others Vs The Calcutta Electric Supply Corporation Ltd. and Others
Calcutta High Court · AIR 1979 Cal 380
High Courts18 Jul 1979Dismissed
Hundraj Mariwalla Vs Additional District Magistrate (L.R.) and Others
Calcutta High Court · AIR 1980 Cal 3
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3West Bengal Minor Minerals Rules, 1973 — Rule 3
High Courts18 Jul 1979Allowed
Sailendra Nath Ray Vs State of West Bengal
Calcutta High Court · AIR 1980 Cal 13
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3
High Courts18 Jul 1979
Octavious Steel Co. Ltd. Vs Endogram Tea Co. Ltd.
Calcutta High Court · AIR 1980 Cal 83
Evidence Act, 1872 — Section 114, 35, 74
High Courts17 Jul 1979
Reyrolle Burn Limited Vs E.S.I.C. and Another
Calcutta High Court · (1979) 07 CAL CK 0033
Employees State Insurance Act, 1948 — Section 2, 75Industrial Disputes Act, 1947 — Section 19
High Courts17 Jul 1979Allowed
Baneswar Pal Vs Smt. Nirmala Jyoti
Calcutta High Court · AIR 1979 Cal 396
Calcutta Thika Tenancy Act, 1949 — Section 2(5)
High Courts13 Jul 1979
State Bank of India Vs Lucky Stores and Another
Calcutta High Court · 84 CWN 311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 61, 115
High Courts13 Jul 1979
Manindra Nath Das Vs Public Prosecutor
Calcutta High Court · (1979) CriLJ 1465
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226, 226ACriminal Procedure Code, 1973 (CrPC) — Section 200, 468, 473
High Courts12 Jul 1979Dismissed
Bank of Tokyo Ltd. Vs Soorajmull Nagarmull and Others
Calcutta High Court · AIR 1980 Cal 118
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts12 Jul 1979
Manindra Nath Ghosh Vs State of West Bengal and Others
Calcutta High Court · (1979) 07 CAL CK 0002
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 17, 5, 51Income Tax Act, 1961 — Section 148, 246