Hindustan Gas and Industries Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 549
COURT ARCHIVE
577 judgments · page 7 of 29
Calcutta High Court · (1979) 117 ITR 549
Calcutta High Court · (1981) 131 ITR 477
Calcutta High Court · (1981) 129 ITR 438
Calcutta High Court · AIR 1979 Cal 35 : 83 CWN 35
Calcutta High Court · (1979) 117 ITR 747
Calcutta High Court · (1983) 53 CompCas 54
Calcutta High Court · AIR 1979 Cal 210
Calcutta High Court · (1980) 121 ITR 672
Calcutta High Court · (1979) CriLJ 421 : 83 CWN 89 : (1978) 2 ELT 538
Calcutta High Court · 83 CWN 25 : (1979) 1 LLJ 168
Calcutta High Court · (1978) 2 ILR (Cal) 178
Calcutta High Court · (1978) CriLJ 1673 : 83 CWN 204
Calcutta High Court · (1979) 120 ITR 655
Calcutta High Court · (1979) CriLJ 95
Calcutta High Court · 83 CWN 358
Calcutta High Court · AIR 1979 Cal 84 : 82 CWN 1115
Calcutta High Court · (1978) 08 CAL CK 0009
Calcutta High Court · 83 CWN 1 : (1978) 2 ILR (Cal) 182
Calcutta High Court · (1980) 125 ITR 765
Calcutta High Court · (1981) 129 ITR 560