High Courts14 Jul 1978Dismissed
Kinkar Chandra Hazra Vs Sudhir Chandra Ghosal and Others
Calcutta High Court · (1978) 07 CAL CK 0060
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 10 of 29
High Courts14 Jul 1978Allowed
Nilima Das Vs Calcutta State Transport Corporation
Calcutta High Court · 82 CWN 1101
Motor Vehicles Act, 1939 — Section 110D
High Courts14 Jul 1978
Commissioner of Income Tax Vs Purnendu Mullick
Calcutta High Court · (1979) 116 ITR 591
High Courts14 Jul 1978
Commissioner of Income Tax, Central Vs Dehri Rohtas Light Railway Co. Ltd.
Calcutta High Court · (1979) 116 ITR 847
Income Tax Rules, 1962 — Rule 5
High Courts14 Jul 1978
Asraf Hossain Vs Jahangir Hosain
Calcutta High Court · (1978) 07 CAL CK 0009
WEST BENGAL LAND REFORMS ACT, 1955 — Section 10, 14, 14J, 14K, 14M
High Courts14 Jul 1978
Asraf Hossain Vs Jahangir Hossain
Calcutta High Court · (1978) 07 CAL CK 0005
Evidence Act, 1872 — Section 106WEST BENGAL LAND REFORMS ACT, 1955 — Section 10, 14J, 14K, 14M, 14S
High Courts13 Jul 1978
Commissioner of Income Tax Vs Southern Bank Ltd. (since amalgamated with United Industrial Bank Ltd.)
Calcutta High Court · (1979) 120 ITR 92
Banking Companies Act, 1949 — Section 45Income Tax Act, 1922 — Section 2(2)Income Tax Act, 1961 — Section 2(7)
High Courts13 Jul 1978Dismissed
Electrical Industries Corporation Vs Punjab National Bank and Others
Calcutta High Court · AIR 1979 Cal 8
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5(1)Limitation Act, 1963 — Section 5Original Side Rules, 1914 — Rule 6, 8
High Courts13 Jul 1978
Biswanath Das Vs Debiprosad Paul and Another
Calcutta High Court · AIR 1978 Cal 533
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 11Evidence Act, 1872 — Section 58
High Courts13 Jul 1978
Indra Singh and Sons Private Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 119 ITR 80
Companies (Profits) Surtax Act, 1964 — Rule 4, 13Income Tax Act, 1961 — Section 80I
High Courts13 Jul 1978
Bholanath Sreemany Vs Additional Commissioner of Commercial Taxes and Others
Calcutta High Court · 83 CWN 173 : (1978) 42 STC 248
High Courts13 Jul 1978Dismissed
Saroj Kumar Mondal Vs Anil Kumar Mondal and Others
Calcutta High Court · 82 CWN 960
Hindu Succession Act, 1956 — Section 23, 8
High Courts12 Jul 1978Allowed
Ganesh Chandra Bag Vs Rashbehari Chakrabarti and Others
Calcutta High Court · AIR 1978 Cal 486
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 42
High Courts12 Jul 1978
National Tobacco Co. of India Limited Vs Fifth Industrial Tribunal and Others
Calcutta High Court · 83 CWN 131 : (1979) 1 LLJ 434
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 36A
High Courts11 Jul 1978
G.D. Jatia and Others Vs Commissioner of Income Tax
Calcutta High Court · (1980) 122 ITR 1023
Income Tax Act, 1922 — Section 22, 22(2), 22(4), 23, 24B
High Courts10 Jul 1978
Prakash Textile Agency Vs Commissioner of Income Tax
Calcutta High Court · (1980) 121 ITR 890 : (1980) 4 TAXMAN 323
Income Tax Act, 1961 — Section 131
High Courts10 Jul 1978Allowed
United Commercial Bank Ltd. Vs Director, Enforcement Directorate
Calcutta High Court · (1978) 1 CALLT 128 : (1978) 2 ILR (Cal) 17
Adjudication Proceedings and Appeal Rules — Rule 3(3)Foreign Exchange Control Act, 1973 — Section 1, 28, 28(3)Foreign Exchange Regulation Act, 1947 — Section 10, 12(2), 13, 17, 18(1)
High Courts10 Jul 1978Allowed
Sm. Bijoli Choudhury Vs Sukomal Choudhury
Calcutta High Court · AIR 1979 Cal 87
Hindu Marriage Act, 1955 — Section 10(1), 13(1)
High Courts10 Jul 1978
Ahmed Hossain and Another Vs The Corporation of Calcutta
Calcutta High Court · (1978) CriLJ 1496
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts07 Jul 1978
Damodar Valley Corporation Vs Haripada Das and Others
Calcutta High Court · AIR 1978 Cal 489 : 82 CWN 1093 : (1979) 39 FLR 180
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2