High Courts03 Aug 1976Allowed
Nesar Ali Vs Ashraf Ali
Calcutta High Court · (1976) 1 CALLT 425 : (1976) 2 ILR (Cal) 441
Bengal Wakf Act, 1934 — Section 45, 46Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Calcutta High Court judgments, 1976
408 judgments · page 8 of 21
High Courts03 Aug 1976
Jitendra Nath Das Vs Dr. Kalyan Kr. Banerjee and Another
Calcutta High Court · AIR 1977 Cal 49
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Aug 1976
Commissioner of Income Tax Vs P.B. Shah and Co. (Pvt.) Ltd.
Calcutta High Court · (1978) 113 ITR 587
Income Tax Act, 1961 — Section 256(1), 271(1), 297(2)
High Courts02 Aug 1976
Basanta Kumar Das Vs State
Calcutta High Court · (1978) 2 ILR (Cal) 254
Criminal Procedure Code, 1973 (CrPC) — Section 107, 114, 12, 13, 13(1)
High Courts02 Aug 1976
Dulichand Omprakash Vs Commissioner of Income Tax
Calcutta High Court · (1978) 113 ITR 476
Income Tax Act, 1961 — Section 256
High Courts30 Jul 1976Dismissed
Hari Charan Pal Vs Siddheswar Pal
Calcutta High Court · AIR 1977 Cal 26 : 81 CWN 78
High Courts30 Jul 1976Allowed
Assistant Collector of Customs Vs Shiva Glass Works Co. Ltd.
Calcutta High Court · 80 CWN 1057 : (1976) 2 ILR (Cal) 218
Central Excise Rules, 1944 — Rule 10, 10A, 12, 52, 93Central Excises and Salt Act, 1944 — Section 12, 3, 37, 4, 40Companies Act, 1913 — Section 171
High Courts30 Jul 1976
Bilas Singh and Co. Vs Sikha Raini Dutta
Calcutta High Court · (1976) 1 CALLT 416 : (1976) 2 ILR (Cal) 374
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(2)
High Courts30 Jul 1976
Chandrabati Debi Vs Budhia Bai
Calcutta High Court · 80 CWN 979 : (1976) 2 ILR (Cal) 75
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
High Courts28 Jul 1976Dismissed
Universal Trading Co. Vs Prafulla Kumar Sarkar and Another
Calcutta High Court · AIR 1977 Cal 94 : (1976) 2 ILR (Cal) 235
Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts28 Jul 1976Dismissed
Ram Chandra Thakorlal Mehta Vs Secretary, Home Department, Government of West Bengal and Others
Calcutta High Court · 80 CWN 954
Companies Act, 1956 — Section 326Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2(e), 3, 3(1), 8, 9Constitution of India, 1950 — Article 14, 20, 21, 22, 22(5)
High Courts27 Jul 1976Dismissed
K. Vasudeva Rao Vs Jadu Nandan Trivedi
Calcutta High Court · AIR 1977 Cal 142
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100Transfer of Property Act, 1882 — Section 106, 111West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
High Courts27 Jul 1976
Shalimar Paints Vs 8th Industrial Tribunal and Others
Calcutta High Court · 80 CWN 1029 : (1977) 2 LLJ 382
Industrial Disputes Act, 1947 — Section 11A, 3, 33, 33A
High Courts25 Jul 1976
Benode Behari Saha Vs State of West Bengal
Calcutta High Court · (1978) 1 ILR (Cal) 303
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(5)Minimum Wages Act, 1948 — Section 12, 13, 13(1), 14, 3
High Courts23 Jul 1976Dismissed
Prasanta Kumar Das Vs Union of India (UOI)
Calcutta High Court · (1976) 2 ILR (Cal) 336
Constitution of India, 1950 — Article 16, 309Engineering Supervisors (Recruitment and Training) Rules, 1966 — Rule 1
High Courts23 Jul 1976
Balsukh Refractories and Ceramics Ltd. Vs Hindusthan Steel Ltd. and Others
Calcutta High Court · AIR 1977 Cal 20
Arbitration Act, 1940 — Section 31, 33, 9Contract Act, 1872 — Section 28
High Courts22 Jul 1976Allowed
Mandal and Majumdar Construction Co. Vs State of West Bengal and Others
Calcutta High Court · 80 CWN 991
Constitution of India, 1950 — Article 226
High Courts22 Jul 1976Allowed
Sm. Pranati Das Vs Sri Sasanka Sengupta and Others
Calcutta High Court · (1976) 07 CAL CK 0027
High Courts21 Jul 1976
Panama Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 113 ITR 290
Income Tax Act, 1922 — Section 23A
High Courts21 Jul 1976Allowed
State of West Bengal Vs Mir Fakir Mohammad
Calcutta High Court · AIR 1977 Cal 29
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2West Bengal Estates Acquisition Act, 1953 — Section 2, 6(1)