High Courts15 Jun 1976Dismissed
Monoranjan Taran Vs State of West Bengal
Calcutta High Court · (1976) 2 ILR (Cal) 261
Constitution of India, 1950 — Article 311, 311(1), 311(2)
COURT ARCHIVE
Calcutta High Court judgments, 1976
408 judgments · page 11 of 21
High Courts14 Jun 1976
Siemens India Ltd. Vs The Commercial Tax Officer and Others
Calcutta High Court · (1978) 41 STC 75
Central Sales Tax Act, 1956 — Section 5, 9Constitution of India, 1950 — Article 19, 226, 286, 31, 32
High Courts14 Jun 1976Allowed
Ayesha Khatoon Vs Durga Sahaya
Calcutta High Court · AIR 1977 Cal 108 : (1977) 2 ILR (Cal) 458
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Jun 1976
Agarwal Hardware Industries Vs Employees'' State Insurance Corporation
Calcutta High Court · (1976) 1 CALLT 9 : 80 CWN 848 : (1976) 2 ILR (Cal) 111 : (1977) 1 LLJ 192
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 195Employees State Insurance Act, 1948 — Section 45B, 74, 75, 76, 77
High Courts09 Jun 1976Dismissed
Sm. Ajita Debi Vs Musst. Hossenara Begum and Others
Calcutta High Court · AIR 1977 Cal 59
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 3
High Courts08 Jun 1976
Patai Sheikh and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 427 : (1976) 1 CALLT 338 : (1976) 2 CompLJ 1 : 80 CWN 766 : (1976) 2 ILR (Cal) 540
Calcutta High Court (Appellate Side) Rules, 1976 — Rule 2, 43Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 117
High Courts08 Jun 1976
Anand Rice and Oil Mills Vs Commissioner of Income Tax
Calcutta High Court · (1977) 108 ITR 372
Income Tax Act, 1961 — Section 256(2)
High Courts08 Jun 1976
Murarka Paint and Varnish Work Ltd. and Another Vs Union of India and Others
Calcutta High Court · (1977) 1 LLJ 40
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 10Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15, 17
High Courts08 Jun 1976
Ram Kissen Shaw and Another Vs Sm. Chandravati Shaw and Another
Calcutta High Court · (1976) CriLJ 1797
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203Penal Code, 1860 (IPC) — Section 109, 494
High Courts08 Jun 1976
Gopal Chand Sen Vs Income Tax Officer and Others
Calcutta High Court · (1976) 1 CALLT 1 : 81 CWN 253 : 80 CWN 733 : (1977) 109 ITR 820
Income Tax Act, 1922 — Section 14(2), 16(1), 41(1)
High Courts07 Jun 1976Allowed
Meghnath Ghose Vs Indu Bhusan Ghose
Calcutta High Court · 81 CWN 31 : (1977) 2 ILR (Cal) 194
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 115, 151
High Courts06 Jun 1976
The State Vs Bikash Ch. Majumdar
Calcutta High Court · (1976) CriLJ 1800
Criminal Procedure Code, 1973 (CrPC) — Section 209, 228, 26, 29, 323Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts04 Jun 1976Dismissed
Lalit Mohun Dutta Vs Basudeb Dutta and Another
Calcutta High Court · AIR 1976 Cal 430 : 80 CWN 774
Contract Act, 1872 — Section 25(1)Presidency Small Cause Courts Act, 1882 — Section 19
High Courts04 Jun 1976
Taramoni Chakraborty Vs Md. Ali Halder
Calcutta High Court · 80 CWN 1082 : (1976) 2 ILR (Cal) 11
Court Fees Act, 1870 — Section 7(iv)(c)Suits Valuation Act, 1887 — Section 9West Bengal Court Fees Act, 1970 — Section 11, 12, 7
High Courts04 Jun 1976
Kalimuddin Ahmmed Vs State of West Bengal and Another
Calcutta High Court · 80 CWN 741
West Bengal Estates Acquisition Act, 1953 — Section 46, 6(5)West Bengal Land Reforms Act, 1955 — Section 51A, 51C
High Courts03 Jun 1976
Kanailal Chakraborty Vs University of Calcutta
Calcutta High Court · (1978) 1 ILR (Cal) 281
Arbitration Act, 1940 — Section 2Calcutta University Act, 1966 — Section 35, 35(2)Constitution of India, 1950 — Article 226
High Courts02 Jun 1976Dismissed
State of West Bengal Vs The Kohinoor Tea Co. Ltd. and Others
Calcutta High Court · AIR 1976 Cal 432 : 80 CWN 703 : (1976) 2 ILR (Cal) 131
Constitution of India, 1950 — Article 226West Bengal Estates Acquisition Act, 1953 — Section 6(3)
High Courts01 Jun 1976Allowed
Ijjat Ali Mandal Vs Harekrishna Majumdar
Calcutta High Court · (1977) 1 ILR (Cal) 359
Bengal Tenancy Act, 1885 — Section 4, 48C, 5, 6(1), 6(2)
High Courts31 May 1976Dismissed
State Bank of India Vs Barid Baran Banerjee
Calcutta High Court · (1978) 1 ILR (Cal) 515
Constitution of India, 1950 — Article 226Industrial Disputes (Central) Rules, 1957 — Rule 18, 2Industrial Disputes Act, 1947 — Section 10, 2, 33C(2)
High Courts31 May 1976
Sm. Mihirbala and Another Vs The State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 388 : 80 CWN 731 : (1976) 2 ILR (Cal) 4
West Bengal Land Reforms Act, 1955 — Section 19B