COURT ARCHIVE

Calcutta High Court judgments, 1975

365 judgments · page 16 of 19

High Courts10 Mar 1975Dismissed

Sheo Narain Mahato Vs Union of India (UOI)

Calcutta High Court · (1975) 1 ILR (Cal) 499

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 25, 29, 29(1)Civil Procedure Code, 1908 (CPC) — Section 107(1), 107(2)Criminal Procedure Code, 1973 (CrPC) — Section 173

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High Courts07 Mar 1975

Tribeni Prosad Misra Vs Ram Sahay Singh and Others

Calcutta High Court · (1975) CriLJ 1517

Constitution of India, 1950 — Article 134, 136Penal Code, 1860 (IPC) — Section 114, 302, 34

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High Courts06 Mar 1975Dismissed

Mohanlal Arora Vs Kailash Financiers Calcutta Pvt. Ltd. and Another

Calcutta High Court · AIR 1975 Cal 461

Arbitration Act, 1940 — Section 44Calcutta High Court Rules, 1914 — Rule 13, 14West Bengal City Civil Court (Amendment) Act, 1969 — Section 6

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High Courts04 Mar 1975

P.K. Shaikh Vs State of West Bengal and Others

Calcutta High Court · AIR 1976 Cal 149

Calcutta Improvement Act, 1911 — Section 43(2)Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114

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High Courts04 Mar 1975

Commissioner of Income Tax Vs Jalan Investment (P.) Ltd.

Calcutta High Court · (1976) 103 ITR 198

Income Tax Act, 1922 — Section 16(2), 23A

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High Courts04 Mar 1975Allowed

Kedarnath Kundu Vs Building Tribunal, Corporation of Calcutta

Calcutta High Court · (1976) 2 ILR (Cal) 78

Calcutta Municipal Act, 1951 — Section 414, 414ALimitation Act, 1963 — Section 5

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High Courts28 Feb 1975Dismissed

Matilal Sarda Vs State of Bihar and Another

Calcutta High Court · 79 CWN 846

Constitution of India, 1950 — Article 299(1)

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High Courts27 Feb 1975

Commissioner of Income Tax Vs Partabmull Rameshwar

Calcutta High Court · 80 CWN 136 : (1977) 107 ITR 526

Sales of Goods Act, 1930 — Section 61A, 64A

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High Courts27 Feb 1975

Soorajmal Srigopal Vs Income Tax Officer, ''F'' Ward and Others Income Tax Officer and Others Vs Soorajmal Srigopal

Calcutta High Court · (1979) 117 ITR 326

Income Tax Act, 1961 — Section 147, 148

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High Courts25 Feb 1975Allowed

Nirmal Kumar Datta Vs Union of India

Calcutta High Court · 79 CWN 403

Constitution of India, 1950 — Article 311, 311(2)

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High Courts24 Feb 1975

Radha Prosad Keshri Vs Superintendent of Suri Jail and Others

Calcutta High Court · (1975) CriLJ 1048

Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)

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High Courts24 Feb 1975Dismissed

The Khardah Company Ltd. Vs Commercial Tax Officer, Esplanade Charge and Others

Calcutta High Court · 80 CWN 410 : (1975) 2 ILR (Cal) 467 : (1976) 37 STC 382

Central Sales Tax Act, 1956 — Section 14, 15, 8, 9Constitution of India, 1950 — Article 110, 112, 117, 286

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High Courts21 Feb 1975Dismissed

Golam Rasul Vs Superintendent of Police, Birbhum and Others

Calcutta High Court · 80 CWN 838 : 79 CWN 492

Constitution of India, 1950 — Article 226, 394, 5, 6, 7Foreigners Act, 1946 — Section 14, 3, 3(2)(c), 9

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High Courts20 Feb 1975Dismissed

Lakhmimoni Dasi and Another Vs Jiban Krishna Sarkar

Calcutta High Court · (1975) 02 CAL CK 0022

Calcutta Thika Tenancy Act, 1949 — Section 2, 2(5), 25, 3, 3(1)(ii)Constitution of India, 1950 — Article 227

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High Courts20 Feb 1975

Swapan Chandra Vs The State

Calcutta High Court · (1975) CriLJ 1051

Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)

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High Courts19 Feb 1975

Jnan Ranian Banerjee Vs State of West Bengal and Others

Calcutta High Court · (1975) CriLJ 1258

Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(ii), 3(2)

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High Courts18 Feb 1975Dismissed

Amulya Ratan Mukherjee and Others Vs Kali Pada Tah and Others

Calcutta High Court · AIR 1975 Cal 200

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7

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High Courts18 Feb 1975

Rabindra N. Das Vs Santosh Kumar Mitra and Others

Calcutta High Court · AIR 1975 Cal 381

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11Evidence Act, 1872 — Section 114, 65, 74(2), 76Trusts Act, 1882 — Section 3

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High Courts14 Feb 1975Dismissed

Pranab Kumar Biswas Vs Ajit Kumar Sen Letters

Calcutta High Court · (1976) 1 ILR (Cal) 380

Transfer of Property Act, 1882 — Section 114A

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High Courts14 Feb 1975Allowed

Treasury Building Co-op. Society Vs Sukumar Ganguly and Others

Calcutta High Court · 79 CWN 573

Limitation Act, 1963 — Section 10, 11, 12, 13, 14

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