High Courts13 Jun 1975Allowed
University of Calcutta and Others Vs Khagendra Nath Sen and Others.
Calcutta High Court · 79 CWN 762
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 1975
365 judgments · page 12 of 19
High Courts13 Jun 1975Dismissed
Batokristo Roy Co. (Pvt.) Ltd. Vs H. Polesy and Co. (Importers) Pvt. Ltd. and Others
Calcutta High Court · AIR 1975 Cal 467 : (1975) 2 ILR (Cal) 452
Arbitration Act, 1940 — Section 30
High Courts12 Jun 1975
Peter Alan Basil and Another Vs East India Pharmaceutical Works Ltd.
Calcutta High Court · AIR 1976 Cal 182
Evidence Act, 1872 — Section 104, 114Transfer of Property Act, 1882 — Section 111
High Courts12 Jun 1975
The Assistant Collector of Customs, Special Section, Calcutta and Others Vs United India Minerals Ltd.
Calcutta High Court · AIR 1976 Cal 21 : 79 CWN 900
Customs Act, 1962 — Section 114, 122, 2(34), 51
High Courts11 Jun 1975
Asstt. Collr. of Cus. (Tech. Cus. Div.) Vs Bhimraj Banshidhar
Calcutta High Court · (1999) 110 ELT 524
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 112, 115(2), 156(2), 3
High Courts11 Jun 1975Dismissed
Sasti Das Dey Vs Satya Charan Pal and Another
Calcutta High Court · (1975) 06 CAL CK 0017
Limitation Act, 1963 — Section 5
High Courts09 Jun 1975
Hari Narayan Mukherjee, Receiver Vs Administrator, Corporation of Calcutta
Calcutta High Court · (1976) 1 ILR (Cal) 586
Calcutta Municipal Act, 1951 — Section 180, 187(3), 2(53)
High Courts05 Jun 1975
Nirmala Bala Ghosh and Others Vs Balai Chand Ghosh and Others
Calcutta High Court · AIR 1975 Cal 404
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1877 — Section 42
High Courts04 Jun 1975
Tara Sundari Nandy Vs Balai Chandra Ghosh
Calcutta High Court · 79 CWN 705 : (1976) 2 ILR (Cal) 54
Bengal Money Lenders Act, 1940 — Section 2(22), 25, 34, 36, 36(1)Bengal Money Lenders Rules, 1940 — Rule 26Transfer of Property Act, 1882 — Section 58
High Courts03 Jun 1975
Commissioner of Income Tax Vs Ramsevak Paul and Others
Calcutta High Court · (1977) 110 ITR 527
Income Tax Act, 1961 — Section 147, 148
High Courts30 May 1975
The Official Trustee of West Bengal Vs Manichoor Ghosha and Others
Calcutta High Court · AIR 1975 Cal 424
Succession Act, 1925 — Section 74
High Courts29 May 1975
Capt. U.R. Roy Choudhury Vs The State
Calcutta High Court · (1976) CriLJ 796 : 79 CWN 804
Army Act, 1950 — Section 122, 125, 126, 127, 52Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 188, 197, 200
High Courts29 May 1975Dismissed
Chief Security Officer, Eastern Railway Vs Ajoy Chandra Bagchi
Calcutta High Court · (1975) 1 CALLT 44 : 79 CWN 740 : (1976) 1 ILR (Cal) 1
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Constitution of India, 1950 — Article 309, 310, 311, 311(2)Railway Protection Force Regulations, 1966 — Rule 11, 278
High Courts28 May 1975
Bejoy Kumar Bose Vs State
Calcutta High Court · (1975) 1 ILR (Cal) 455
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200Penal Code, 1860 (IPC) — Section 109, 34, 409
High Courts27 May 1975Allowed
Radhakishan Bhakat Vs Ramnath Bhakat and Others
Calcutta High Court · 79 CWN 701
Criminal Procedure Code, 1973 (CrPC) — Section 203, 247, 403, 438Penal Code, 1860 (IPC) — Section 247, 323, 426
High Courts27 May 1975Dismissed
Mrinalini Roy and Others Vs State of West Bengal and Others
Calcutta High Court · 81 CWN 685
Constitution of India, 1950 — Article 14, 166(3)Land Acquisition Act, 1894 — Section 3, 4, 5A, 6
High Courts26 May 1975
Basdeo Agarwalla Vs Commissioner of Income Tax
Calcutta High Court · (1980) 121 ITR 901
Income Tax Act, 1961 — Section 256, 68
High Courts23 May 1975
In Re: National Sugar Mills Ltd. (In Liquidation)
Calcutta High Court · (1978) 48 CompCas 339
Companies Act, 1956 — Section 543
High Courts23 May 1975
Bachhraj Baid and Another Vs Commercial Tax Officer and Others
Calcutta High Court · (1975) 36 STC 101
Constitution of India, 1950 — Article 226
High Courts22 May 1975
Calcutta Loans Pvt. Ltd. Vs Prakash Krishna Mitter
Calcutta High Court · (1975) 1 CALLT 362 : (1975) 2 CompLJ 87 : (1978) 114 ITR 487
Estate Duty Act, 1953 — Section 74(1), 74(3)