High Courts30 Aug 1974
Tej Bahadur Singh Vs State and Another
Calcutta High Court · 79 CWN 583
Customs Act, 1962 — Section 110, 115(2)
COURT ARCHIVE
Calcutta High Court judgments, 1974
350 judgments · page 6 of 18
High Courts29 Aug 1974
J.N. Bose Vs Commissioner of Wealth Tax
Calcutta High Court · (1976) 104 ITR 83
Wealth Tax Act, 1957 — Section 2, 7
High Courts29 Aug 1974Dismissed
State of West Bengal Vs Sati Prosad Roy
Calcutta High Court · 79 CWN 38
Constitution of India, 1950 — Article 226(1), 311, 311(2)Government of India Act, 1935 — Section 240, 240(3)
High Courts28 Aug 1974
United Province Electric Supply Co. and Others Vs Industrial Tribunal (III) Allahabad and Others
Calcutta High Court · 79 CWN 312
High Courts28 Aug 1974
U.P. Electric Supply Co. Ltd. (in Liquidation) Vs Industrial Tribunal (III)
Calcutta High Court · (1975) 1 ILR (Cal) 363
Constitution of India, 1950 — Article 226, 226(1), 226(1A), 32
High Courts28 Aug 1974
The Premier Insurance Co. Ltd. and Another Vs Sm. Gitarani Ghosh and Others
Calcutta High Court · AIR 1975 Cal 239 : (1975) 1 ILR (Cal) 107
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1939 — Section 110B, 110D, 96, 96(2)
High Courts28 Aug 1974Allowed
M/s. British Paints India Ltd., Calcutta Vs Commissioner of Income Tax, West Bengal III
Calcutta High Court · (1974) 08 CAL CK 0008
Income Tax Act, 1961 — Section 145(1), 256(1)
High Courts27 Aug 1974
Mt. Chabiran Bibi Vs The State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 15
Constitution of India, 1950 — Article 226West Bengal Estates Acquisition Act, 1953 — Section 39, 44(2)
High Courts26 Aug 1974Dismissed
Messrs. Jhagu Shaw Dukh Raj Shaw Vs State of West Bengal and Others
Calcutta High Court · (1974) 08 CAL CK 0035
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286(1)(b)
High Courts26 Aug 1974Dismissed
Jagannath Ghosh Vs Divisional Forest Officer and Others
Calcutta High Court · 79 CWN 125
Constitution of India, 1950 — Article 226(i), 311, 311(2)Government of India Act, 1935 — Section 240(3), 240(3)
High Courts23 Aug 1974
Ganpatrai Sagarmull and Another Vs Union of India (UOI)
Calcutta High Court · AIR 1975 Cal 265
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 180Railways Act, 1890 — Section 80
High Courts23 Aug 1974
Indian Tube Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 132 ITR 293
Companies (Profits) Surtax Act, 1964 — Section 2(5), 2(8), 4Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1), 34(3)
High Courts22 Aug 1974
British Paints India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 53
Income Tax Act, 1922 — Section 13Income Tax Act, 1961 — Section 145(1), 256(1)
High Courts22 Aug 1974Dismissed
Bharat Devi Oil Mill and Others Vs Inspector of Central Excise
Calcutta High Court · (1978) 2 ELT 53
High Courts21 Aug 1974Allowed
Union of India and Others Vs P. C. Ray and Co. India (P) Ltd. and Another
Calcutta High Court · 79 CWN 227
Constitution of India, 1950 — Article 226, 31, 32Easements Act, 1882 — Section 60Specific Relief Act, 1963 — Section 6
High Courts20 Aug 1974
Birati Siksha Samsad Vs University of Calcutta and Others
Calcutta High Court · 79 CWN 826
High Courts19 Aug 1974Allowed
Union of India and Others Vs Harsanarayan Singh
Calcutta High Court · (1974) 08 CAL CK 0037
High Courts19 Aug 1974Allowed
Nandita De Vs Monoranjan De
Calcutta High Court · 79 CWN 48
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Hindu Marriage Act, 1955 — Section 13, 13(1A)(I), 23(1A)(II)
High Courts19 Aug 1974Dismissed
Gopendra Krishna Chandra Vs Mrinalini Basu
Calcutta High Court · (1975) 1 ILR (Cal) 156
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91Evidence Act, 1872 — Section 11, 13, 21, 32Limitation Act, 1877 — Section 26
High Courts16 Aug 1974
Sadhan Kumar Roy Vs Commissioner of Income Tax
Calcutta High Court · (1977) 107 ITR 954
Income Tax Act, 1922 — Section 33B, 5(7C)