High Courts22 Mar 1974
Mahadeo Lal Tulsyan Vs Income Tax Officer and Others
Calcutta High Court · (1977) 110 ITR 637
Income Tax Act, 1961 — Section 148
COURT ARCHIVE
Calcutta High Court judgments, 1974
350 judgments · page 14 of 18
High Courts22 Mar 1974
Biswanath Mitra Vs Sm. Anjali Mitra
Calcutta High Court · AIR 1975 Cal 45
Hindu Marriage Act, 1955 — Section 10(1), 5Special Marriage Act, 1954 — Section 30
High Courts22 Mar 1974
Dayamaya Debi and Others Vs State of West Bengal and Others
Calcutta High Court · 78 CWN 639
Constitution of India, 1950 — Article 13, 14, 15, 19, 20Hindu Succession Act, 1956 — Section 30, 6West Bengal Estates Acquisition Act, 1953 — Section 15, 16, 17, 4, 5
High Courts22 Mar 1974Dismissed
Commissioner of Wakfs, West Bengal Vs Sakina Khatun and Others
Calcutta High Court · (1974) 03 CAL CK 0002
High Courts21 Mar 1974
A.K. Basu Vs I.C.I. (India) Private Limited and Others
Calcutta High Court · (1975) 1 LLJ 239
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FFPayment of Wages Act, 1936 — Section 15, 2
High Courts21 Mar 1974
Chhogmal Agarwalla Vs Income Tax Officer, "A" Ward and Others
Calcutta High Court · (1975) 100 ITR 29
Income Tax Act, 1922 — Section 35(5)Income Tax Act, 1961 — Section 297(2)
High Courts20 Mar 1974
Re Sanjib K. Sen Vs Director (Admn) Government of India Dept. of Supply Directorate General of Supplies and Disposals (Vigilance Dept.)
Calcutta High Court · 78 CWN 841
Constitution of India, 1950 — Article 226, 310, 311
High Courts20 Mar 1974
Sukharanjan Sarkar Vs Mackinnon Mackenzie and Co. and Another
Calcutta High Court · 78 CWN 906
Merchant Shipping Act, 1958 — Section 145, 145(1)
High Courts20 Mar 1974
Sukharanjan Sarkar Vs Mackinnon Mackenzie and Co. (Pvt.) Ltd. and Another
Calcutta High Court · (1974) CriLJ 1446
MERCHANT SHIPPING ACT, 1958 — Section 115, 145
High Courts19 Mar 1974
Sripati Charan Dhar Vs Kanailal Dhar
Calcutta High Court · (1977) 2 ILR (Cal) 283
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts19 Mar 1974
Superintendent And Remembrancer Of Legal Affairs Vs Balai Chand Saha
Calcutta High Court · 78 CWN 757 : (1974) 2 ILR (Cal) 591
Apprentices Act, 1961 — Section 32Bengal Municipal Act, 1932 — Section 500(1)Coal Mines (Service and Safety) Rules, 1954 — Rule 40, 47, 97
High Courts19 Mar 1974
Kanai Lal Agarwalla Vs The State and Others
Calcutta High Court · (1975) CriLJ 1143
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 159, 190Penal Code, 1860 (IPC) — Section 120B, 380, 406, 420
High Courts18 Mar 1974
Income Tax Officer, ''M'' Ward and Others Vs Textile Mills Agents P. Ltd.
Calcutta High Court · (1981) 130 ITR 733
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts15 Mar 1974
Income Tax Officer, "C" Ward and Others Vs Ryam Sugar Company Ltd.
Calcutta High Court · (1976) 105 ITR 819
Income Tax Act, 1922 — Section 31(4)
High Courts14 Mar 1974
Sattar Sheikh Vs Fazalu Bibi and Another
Calcutta High Court · (1975) CriLJ 1146
Criminal Procedure Code, 1973 (CrPC) — Section 435, 438, 439
High Courts13 Mar 1974Dismissed
Shambhunath Pal and Others Vs Indian Iron and Steel Co. Ltd.
Calcutta High Court · AIR 1975 Cal 194 : 79 CWN 95 : (1974) 2 ILR (Cal) 644
Transfer of Property Act, 1882 — Section 106, 110, 116
High Courts13 Mar 1974
Income Tax Officer, "C" Ward and Others Vs Luxmi Prasad Goenka
Calcutta High Court · (1977) 110 ITR 674
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22(4), 23(2), 23(4), 37
High Courts13 Mar 1974
Gadadhar Dey and Another Vs Tax Recovery Officer and Others
Calcutta High Court · (1974) 44 CompCas 514 : (1976) 1 ILR (Cal) 328 : (1974) 96 ITR 543
Companies Act, 1956 — Section 560Income Tax Act, 1961 — Section 179
High Courts12 Mar 1974Allowed
Mcleod and Co. and Others Vs S.K. Ganguly and Others
Calcutta High Court · (1975) 45 CompCas 563 : 79 CWN 132
Companies Act, 1956 — Section 100, 101, 102, 391, 391(1)
High Courts12 Mar 1974
Bharat Traders Vs Commercial Tax Officer and Others
Calcutta High Court · (1975) 1 ILR (Cal) 245 : (1977) 39 STC 206
Income Tax Act, 1961 — Section 271