High Courts15 Jun 1973Allowed
Sm. Lalbarani Debi Vs Bhutnath Chattoraj and Others
Calcutta High Court · AIR 1974 Cal 109
COURT ARCHIVE
Calcutta High Court judgments, 1973
321 judgments · page 8 of 17
High Courts14 Jun 1973
Sri Surajmal Jain Vs Commercial Tax Officer and Others
Calcutta High Court · (1973) 32 STC 601
Central Sales Tax Act, 1956 — Section 4, 6, 8, 9
High Courts14 Jun 1973Allowed
Om Prakash Joshi on behalf of Om Prakash Sharma @ Giga Sharma Vs Commissioner of Police, Calcutta and Ors
Calcutta High Court · 77 CWN 858
High Courts14 Jun 1973
Sm. Renuka Paul Vs Dhirendra Nath Paul
Calcutta High Court · (1973) 1 CALLT 101 : (1974) CriLJ 171 : 77 CWN 994 : (1974) 1 ILR (Cal) 230
Criminal Procedure Code, 1898 (CrPC) — Section 386, 438
High Courts14 Jun 1973
State of West Bengal Vs Shambhu Hela
Calcutta High Court · 77 CWN 887 : (1974) 2 ILR (Cal) 290
City Sessions Court (Amendment) Act, 1964 — Section 2(1)City Sessions Court Act, 1953 — Section 9(1A)Constitution of India, 1950 — Article 14, 21
High Courts12 Jun 1973Dismissed
Anand Construction Works Vs The State of Bihar
Calcutta High Court · AIR 1973 Cal 550
Contract Act, 1872 — Section 55, 74
High Courts12 Jun 1973
Deepchand Mini Vs Ticamchand Mini
Calcutta High Court · AIR 1974 Cal 222 : 78 CWN 478 : (1974) 2 ILR (Cal) 145
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 74
High Courts08 Jun 1973
Giribala Shau and Another Vs Prova Misra
Calcutta High Court · (1974) CriLJ 172
Penal Code, 1860 (IPC) — Section 341, 380, 441, 448, 454
High Courts07 Jun 1973Partly Allowed
Jamshed Framroze Kalyanvala Vs Mrs. Zerina Jamshed Kalyanvala
Calcutta High Court · AIR 1974 Cal 111 : 77 CWN 1044
Parsi Marriage and Divorce Act, 1936 — Section 47, 49
High Courts06 Jun 1973
Titaghur Paper Mills Co. Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · 78 CWN 115 : (1974) 93 ITR 96
Income Tax Act, 1961 — Section 280ZD, 280ZE
High Courts05 Jun 1973Dismissed
Sm. Pratima Sarkar Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1973 Cal 434
Arbitration Act, 1940 — Section 14, 21, 30, 5Calcutta Municipal Rules, 1951 — Rule 3, 3(1), 58
High Courts04 Jun 1973
Subrata Kumar Banerjee Vs Dipti Banerjee
Calcutta High Court · AIR 1974 Cal 61 : 77 CWN 944
Divorce Act, 1869 — Section 14Evidence Act, 1872 — Section 29, 3
High Courts01 Jun 1973
Rajputana Trading Co. Pvt. Ltd. Vs Malaya Trading Agency
Calcutta High Court · AIR 1974 Cal 116 : 77 CWN 834
Calcutta High Court Rules, 1914 — Rule 21, 22
High Courts01 Jun 1973
Kaniram Hazarimal Vs Commissioner of Wealth Tax
Calcutta High Court · (1974) 96 ITR 661
High Courts01 Jun 1973
Oriental Gas Company Ltd. Vs State of West Bengal
Calcutta High Court · 78 CWN 15 : (1973) 32 STC 141
Bengal Public Demands Recovery Act, 1913 — Section 4, 6, 7
High Courts01 Jun 1973Dismissed
Kanailal Khan Vs Anil Kumar Khan and Others
Calcutta High Court · 78 CWN 25
Civil Procedure Code, 1908 (CPC) — Section 102, 103, 141Succession Act, 1925 — Section 295
High Courts31 May 1973
Commissioner of Wealth Tax Vs Phipson and Company Private Ltd.
Calcutta High Court · (1973) 92 ITR 549
Wealth Tax Act, 1957 — Section 2
High Courts31 May 1973Dismissed
State of West Bengal and Others Vs Lalchand Agarwala and Others
Calcutta High Court · 77 CWN 910
Central Sales Tax Act, 1956 — Section 14
High Courts30 May 1973
Jwaladutt Jiwankumar Vs Commissioner of Wealth Tax
Calcutta High Court · (1974) 95 ITR 183
Wealth Tax Act, 1957 — Section 16(5), 23(4), 23(5)
High Courts30 May 1973
Chira Ranjan Das Vs Electric Lamp Manufacturers (India) Pvt. Ltd. and Others
Calcutta High Court · AIR 1974 Cal 119 : 78 CWN 285 : (1974) 2 ILR (Cal) 70
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115