High Courts11 Jul 1972Dismissed
S.M. Roy Vs Sterling General Insurance Company Ltd.
Calcutta High Court · (1973) 1 ILR (Cal) 402
General Insurance (Emergency Provisions) Act, 1971 — Section 3(1), 4(1), 4(2)
COURT ARCHIVE
Calcutta High Court judgments, 1972
282 judgments · page 7 of 15
High Courts11 Jul 1972Dismissed
Zenith Investments Pvt. Ltd. Vs Panna Debi
Calcutta High Court · (1974) 2 ILR (Cal) 637
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 114
High Courts07 Jul 1972Dismissed
V.K. Murti Vs C.V. Rama Aiyar
Calcutta High Court · (1974) 2 ILR (Cal) 1
Arbitration Act, 1940 — Section 15, 16, 2, 30, 33Imports and Exports (Control) Act, 1947 — Section 5
High Courts07 Jul 1972Allowed
Satyanarayan Murarka Vs Railway Board and Others
Calcutta High Court · (1972) 07 CAL CK 0007
Constitution of India, 1950 — Article 1, 14, 19, 19(1)(g), 19(6)
High Courts04 Jul 1972Allowed
Iswar Singh Kripal Singh and Co. Vs The Rajputana Trading Co. Ltd. and Another
Calcutta High Court · 77 CWN 326
Civil Procedure Code, 1908 (CPC) — Section 10, 2
High Courts29 Jun 1972Dismissed
Hirendra Nath Sen Gupta Vs Union of India and Others
Calcutta High Court · (1972) 06 CAL CK 0004
High Courts28 Jun 1972Dismissed
Kothari Trading and Investment Co. Pvt. Ltd. Vs Union of India (UOI)
Calcutta High Court · AIR 1972 Cal 466
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Jun 1972
Smt. Narayani Devi Vs Tagore Commercial Corporation Ltd. and Another
Calcutta High Court · AIR 1973 Cal 401
Contract Act, 1872 — Section 2
High Courts27 Jun 1972Allowed
Ashoke Kumar Sharma Vs The State
Calcutta High Court · (1973) 1 ILR (Cal) 13
Penal Code, 1860 (IPC) — Section 323, 328, 34, 355
High Courts21 Jun 1972
Purusottam Lalji and Others Vs Ratan Lal Agarwalla and Others
Calcutta High Court · 76 CWN 983
Constitution of India, 1950 — Article 226
High Courts19 Jun 1972
Asmi Pramanik Vs Vice-Chancellor, Burdwan University and Others
Calcutta High Court · AIR 1972 Cal 482 : (1972) 1 CALLT 13 : 76 CWN 787
Burdwan University Regulations — Regulation 18, 7
High Courts16 Jun 1972
Linotype and Machinery Limited Vs The Commercial Tax Officer and Others
Calcutta High Court · 77 CWN 56 : (1973) 32 STC 246
Central Sales Tax Act, 1956 — Section 3, 5
High Courts15 Jun 1972Allowed
Sm. Khanta Moni Saha Vs Shyam Chand Pramanick (Saha)
Calcutta High Court · AIR 1973 Cal 112 : 76 CWN 897
High Courts15 Jun 1972Dismissed
Hirendra Nath Bakshi Vs Ram Jauhar and Others
Calcutta High Court · AIR 1973 Cal 48 : (1974) 2 ILR (Cal) 357
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts15 Jun 1972
Lall Krishna Mundra Vs Fatick Chandra Hazra and Others
Calcutta High Court · (1973) 1 ILR (Cal) 343
Calcutta Municipal (Amendment) Act, 1960 — Section 2(1)Calcutta Municipal Act, 1923 — Section 251Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 20 Rule 11, 115, 20, 24
High Courts14 Jun 1972
Gosta Behari Roy Vs M/s. P.C. Ghosh and Co. and Another
Calcutta High Court · 77 CWN 216
Civil Procedure Code, 1908 (CPC) — Section 129Presidency Small Cause Courts Act, 1882 — Section 38
High Courts13 Jun 1972
Gopal Chandra Mazumdar Vs The Commissioner of Police and Others
Calcutta High Court · (1973) CriLJ 127
Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)
High Courts12 Jun 1972Allowed
Union of India Vs Bauria Cotton Mills Co. Ltd.
Calcutta High Court · 76 CWN 791
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)(c)
High Courts09 Jun 1972
Gopal Chandra Das Vs State of West Bengal and Others
Calcutta High Court · (1972) 06 CAL CK 0003
Constitution of India, 1950 — Article 226(1), 311(2)
High Courts09 Jun 1972
Sm. Subarnarani Mullick and Another Vs Bejoy Kumar Daw and Others
Calcutta High Court · AIR 1973 Cal 8
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3