High Courts05 Jan 1972
Commissioner of Income Tax, West Bengal Vs M/s. Amarendra Nath Mukherjee and Bros.
Calcutta High Court · 77 CWN 355
Income Tax Act, 1922 — Section 66(1)
COURT ARCHIVE
Calcutta High Court judgments, 1972
282 judgments · page 15 of 15
High Courts03 Jan 1972
P.K. Mukherjee and Others Vs Bimal Kumar Mukherjee and Others
Calcutta High Court · 77 CWN 93 : (1973) 1 LLJ 592
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8