Criminal Procedure Code, 1898 (CrPC) — Section 181(2), 439Employees State Insurance Act, 1948 — Section 40(2)Penal Code, 1860 (IPC) — Section 403, 405, 406

Read judgment

High Courts24 Mar 1971

I.C.I. (India) Private Ltd. Vs The 2nd Industrial Tribunal and Others

Calcutta High Court · (1971) 2 LLJ 462

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 36AIndustrial Employment (Standing Orders) Act, 1946 — Section 13A

Read judgment

High Courts24 Mar 1971

Baijnath Prasad Surajlal Vs Union of India (UOI)

Calcutta High Court · AIR 1971 Cal 321

Railways Act, 1890 — Section 72

Read judgment

High Courts24 Mar 1971

Robert Hudson (India) Ltd. Vs The Fifth Industrial Tribunal of West Bengal and Others

Calcutta High Court · 75 CWN 626

Payment of Bonus Act, 1965 — Section 4, 5, 6, 7

Read judgment

High Courts24 Mar 1971

Barun Ganguli Vs District Magistrate

Calcutta High Court · (1971) 2 ILR (Cal) 619

Defence of India Rules, 1962 — Rule 30(1)Penal Code, 1860 (IPC) — Section 107Preventive Detention Act, 1950 — Section 3, 3(1), 7

Read judgment

High Courts22 Mar 1971Allowed

Union of India (UOI) Vs Gangabishan Banshilal

Calcutta High Court · (1971) ACJ 483 : AIR 1973 Cal 141 : (1973) 1 CALLT 441 : 75 CWN 730

Contract Act, 1872 — Section 41Marine Insurance Act, 1963 — Section 79(1), 79(2)Transfer of Property Act, 1882 — Section 135A(1), 135A(2)

Read judgment

High Courts19 Mar 1971Allowed

Union of India (UOI) Vs Durgagati Bhattacharyya

Calcutta High Court · 76 CWN 67 : (1973) 2 ILR (Cal) 1

All India Services Act, 1951 — Section 3(1)All India Services Manual Rules — Rule 7Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3

Read judgment

High Courts18 Mar 1971

Debidas Ghosh Vs Ramani Mohan Roy

Calcutta High Court · 75 CWN 399 : (1974) 2 ILR (Cal) 266

Read judgment

High Courts18 Mar 1971

Dhaniram Gupta Vs Union of India (UOI) and Another (No. 1)

Calcutta High Court · (1973) 89 ITR 281

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 139(1), 142(1), 143(2), 146

Read judgment

High Courts18 Mar 1971

Dhaniram Gupta and Co. Vs Union of India (UOI) and Another (No. 2)

Calcutta High Court · (1973) 89 ITR 288

Income Tax Act, 1961 — Section 132, 132(10), 132(9), 142, 142(1)

Read judgment

High Courts16 Mar 1971Allowed

Banwarilal Jaipuria Vs Sitaram Jaipuria and Others

Calcutta High Court · (1972) 42 CompCas 29

Companies Act, 1956 — Section 173Industries (Development and Regulation) Act, 1951 — Section 11, 11(1)Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 20, 22, 22(1)

Read judgment

High Courts15 Mar 1971

Akhtar Mirza Vs Commissioner of Wakfs and Others

Calcutta High Court · 75 CWN 969 : (1971) 2 LLJ 439

Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 70Government of India Act, 1935 — Section 175, 256

Read judgment

High Courts15 Mar 1971

Industrial Electrodes and Ganges Ltd. Vs Hanover Insurance Co.

Calcutta High Court · (1973) 2 ILR (Cal) 392

Carriage of Goods by Sea Rules — Rule 3, 4Commercial Documents Evidence Act, 1939 — Section 3Evidence Act, 1872 — Section 163, 20, 32

Read judgment