High Courts20 Jan 1971
United India Minerals and Others Vs The Assistant Collector of Customs and Others
Calcutta High Court · (1971) CriLJ 1370
Customs Act, 1962 — Section 111, 112, 113, 114, 130
COURT ARCHIVE
Calcutta High Court judgments, 1971
280 judgments · page 14 of 14
High Courts19 Jan 1971
Bengal Corporation Private Ltd. Vs The Commissioner for the Port of Calcutta
Calcutta High Court · AIR 1971 Cal 357
Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 64Sales of Goods Act, 1930 — Section 16(1), 59
High Courts15 Jan 1971
Joy Kissen Arora Vs Raghunath Prosad Gupta
Calcutta High Court · AIR 1971 Cal 482 : (1971) 2 ILR (Cal) 257
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts15 Jan 1971Allowed
Diamond Sugar Mills Ltd. Vs Makhan Lal Murarka
Calcutta High Court · (1971) 2 ILR (Cal) 59
Banking Companies Act, 1949 — Section 45A, 45BCivil Procedure Code, 1908 (CPC) — Order 22 Rule 3(1), 2(11)Probate and Administration Act, 1881 — Section 89
High Courts14 Jan 1971Allowed
Smt. Sayambari Dassi Vs Dwijapada Naskar
Calcutta High Court · AIR 1971 Cal 435 : 75 CWN 560 : (1974) 1 ILR (Cal) 592
Easements Act, 1882 — Section 61
High Courts14 Jan 1971Dismissed
Lalit Mohan Ghosh Vs Atal Mondal and Others
Calcutta High Court · AIR 1972 Cal 81 : (1972) 1 ILR (Cal) 140
Bengal Tenancy Act, 1885 — Section 48CLimitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 116
High Courts14 Jan 1971
Abul Hossain and Others Vs Masadul Haq and Another
Calcutta High Court · (1971) 2 ILR (Cal) 571
Penal Code, 1860 (IPC) — Section 34, 441, 456
High Courts13 Jan 1971
Commissioner of Income Tax Vs Tea Estates India Private Ltd.
Calcutta High Court · (1972) 86 ITR 705
Income Tax Act, 1922 — Section 12B, 2(6A), 66(1)Income Tax Rules, 1922 — Rule 24
High Courts13 Jan 1971
Karam Chand Thapar and Bros. (Coal Sales) Vs Inder Mohan Kapoor
Calcutta High Court · AIR 1972 Cal 82
High Courts13 Jan 1971
Rajlakshmi Dassi Bechulal Das Vs Krishna Chaitanya Das Mohanta
Calcutta High Court · AIR 1972 Cal 210
Succession Act, 1925 — Section 222, 63
High Courts13 Jan 1971
Ranadeb Choudhuri Vs Land Acquisition Judge, 24-Parganas and Others
Calcutta High Court · AIR 1971 Cal 368 : (1971) 1 CALLT 419 : 75 CWN 375
Calcutta High Court (Appellate Side) Rules — Rule 14ACivil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 14, 228, 31, 31A, 31B
High Courts08 Jan 1971
Bansilal Madanlal Vs East Bengal River Steam Service
Calcutta High Court · (1972) 2 ILR (Cal) 380
Carriers Act, 1865 — Section 10Commercial Documents Evidence Act, 1939 — Section 3Evidence Act, 1872 — Section 114, 16, 38, 45, 65
High Courts08 Jan 1971Dismissed
Chandra Kumar Dutta Vs Secretary, Frank Ross and Co. Ltd.
Calcutta High Court · (1972) 1 CALLT 273 : (1973) 2 ILR (Cal) 67
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F, 33, 33AWest Bengal Industrial Disputes Rules, 1958 — Rule 77
High Courts07 Jan 1971
Steel and Allied Products Ltd. Vs Gerbueder Bohlar and Co.
Calcutta High Court · 75 CWN 416
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 9 Rule 9
High Courts07 Jan 1971Dismissed
Chitta Ranjan Mondal Vs Bhupendranath Das and Others
Calcutta High Court · AIR 1971 Cal 543 : 76 CWN 779
Partition Act, 1893 — Section 4
High Courts06 Jan 1971Allowed
Shyamal Kanta Sinha Vs Umed Ali, Sk.
Calcutta High Court · (1972) 2 ILR (Cal) 243
Civil Procedure Code, 1908 (CPC) — Section 80Guardians and Wards Act, 1890 — Section 28, 29, 30Limitation Act, 1963 — Article 91
High Courts06 Jan 1971
Ram Chandra Sundarka Vs State of West Bengal
Calcutta High Court · (1971) CriLJ 1369 : 77 CWN 437
Drugs and Cosmetics Act, 1940 — Section 13, 18, 27, 3
High Courts05 Jan 1971
Paramanand Lokumal and Others Vs Khudabadi Bhaibund Co-operative Credit Bank Ltd. and Others
Calcutta High Court · AIR 1971 Cal 261 : 75 CWN 428 : (1973) 1 ILR (Cal) 151
Displaced Persons (Debts Adjustment) Act, 1951 — Section 22
High Courts05 Jan 1971Allowed
Munshi Hossain Baksh Vs Khudiram Mukherjee Khudiram Mukherjee Vs Munshi Hossain Baksh
Calcutta High Court · AIR 1971 Cal 376 : 75 CWN 421
Transfer of Property Act, 1882 — Section 116
High Courts05 Jan 1971
Smt. Sumitra Devi Khirwal Vs Commissioner of Income Tax
Calcutta High Court · (1972) 84 ITR 26
Income Tax Act, 1922 — Section 33B, 34