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Calcutta High Court judgments, 1970

340 judgments · page 13 of 17

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High Courts08 Apr 1970

Fort Gloster Industries Ltd. Vs Member, Board of Revenue

Calcutta High Court · (1970) 26 STC 141

Constitution of India, 1950 — Article 226, 246Factories Act, 1948 — Section 46
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High Courts08 Apr 1970Dismissed

Dwarka Nath Bayen Vs Satan Bayen

Calcutta High Court · (1971) 2 ILR (Cal) 26

West Bengal Alienation of Land (Temporary Provisions) Act, 1954 — Section 4, 7
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High Courts07 Apr 1970Dismissed

Kumati Bala Roy and another Vs Nirmal Chandra Roy and others

Calcutta High Court · 74 CWN 680

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High Courts25 Mar 1970Dismissed

Aditya Kumar De Chowdhury Vs Narayandas De Chowdhury

Calcutta High Court · AIR 1971 Cal 65 : 75 CWN 439 : (1972) 2 ILR (Cal) 608

Arbitration Act, 1940 — Section 17Registration Act, 1908 — Section 17(1), 25, 49
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High Courts25 Mar 1970

National Company Limited Vs Deputy Director of Tax Credit (Exports)

Calcutta High Court · (1971) 1 ILR (Cal) 357

Central Excises and Salt Act, 1944 — Section 12, 3, 35Central Sales Tax Act, 1956 — Section 13, 15, 8(4)Customs Act, 1962 — Section 129
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High Courts25 Mar 1970

The Minerals and Metals Trading Corporation of India Ltd. Vs Surajbalaram Sethi and Another

Calcutta High Court · 74 CWN 991

Constitution of India, 1950 — Article 133(1)Contract Act, 1872 — Section 126
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High Courts24 Mar 1970

S.K. Srivastava and Others Vs Vullubhdas Kalyanji and Co. (P) Ltd.

Calcutta High Court · AIR 1970 Cal 527 : 74 CWN 1006

Constitution of India, 1950 — Article 19(1), 20(1), 226Foreign Exchange Regulation Act, 1947 — Section 12(1)Sea Customs Act, 1878 — Section 137, 167(37), 167(8), 29
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High Courts24 Mar 1970Dismissed

Pijush Kanti Ghosh Vs Sm. Maya Rani Chatterjee and Others

Calcutta High Court · (1971) ACJ 267 : AIR 1971 Cal 229

Constitution of India, 1950 — Article 245Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110, 110A, 110A(3), 110B, 110C
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High Courts24 Mar 1970

Md. Abul Hasnath Vs The State

Calcutta High Court · (1970) 03 CAL CK 0012

Penal Code, 1860 (IPC) — Section 114, 34, 420
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High Courts24 Mar 1970

Dilip Kumar Dutta Vs The Regional Transport Authority, Hooghly and Others

Calcutta High Court · 75 CWN 346

Constitution of India, 1950 — Article 226
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High Courts20 Mar 1970Allowed

Rajendra Nath Sarkar Vs Gour Gopal Ghosh and Another Gour Gopal Ghosh and Another Vs Rajendra Nath Sarkar

Calcutta High Court · AIR 1971 Cal 163 : 75 CWN 106

Bengal Tenancy Act, 1885 — Section 26CCivil Procedure Code, 1908 (CPC) — Section 100, 101Registration Act, 1908 — Section 49
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High Courts18 Mar 1970Allowed

Anglo India Jute Mills Co. Ltd. Vs The Fifth Industrial Tribunal of West Bengal and Others

Calcutta High Court · AIR 1971 Cal 7

Industrial Disputes Act, 1947 — Section 19(2)
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High Courts18 Mar 1970

Jiban Krishna Chatterjee Vs Dilip Kumar Chakrabarty

Calcutta High Court · (1971) 2 ILR (Cal) 491

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High Courts16 Mar 1970Allowed

Monomohan Dutta Vs Sm. Uttama Datta

Calcutta High Court · 75 CWN 558

West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2)
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High Courts16 Mar 1970

State of West Bengal and Others Vs Ruttonjee and Company and Another

Calcutta High Court · AIR 1970 Cal 548

Bengal Excise Act, 1909 — Section 13, 44A, 8, 8(1), 8(2)Bengal Excise Rules, 1993 — Rule 207, 208, 209, 58, 87Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
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High Courts16 Mar 1970Dismissed

Union of India (UOI) Vs The Great American Insurance Co. Ltd. and Another

Calcutta High Court · (1971) ACJ 291 : AIR 1971 Cal 491 : (1972) 1 CALLT 219 : 75 CWN 563

Marine Insurance Act, 1963 — Section 52(2), 79, 91Transfer of Property Act, 1882 — Section 135A, 135A(2), 135A(3)
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High Courts16 Mar 1970

Shrimati Sankar Bati Devi and others Vs Pila Devi and others

Calcutta High Court · 76 CWN 400

Succession Act, 1925 — Section 214, 214(1), 214(1)(b), 4(1)(b)
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High Courts13 Mar 1970

Dunlop Rubber Company Ltd. Vs Income Tax Officer "A"-Ward and Others

Calcutta High Court · (1971) 79 ITR 349

Income Tax Act, 1922 — Section 34(1)
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High Courts13 Mar 1970Allowed

Life Insurance Corporation of India Vs United Bank of India Ltd. and Another

Calcutta High Court · AIR 1970 Cal 513 : (1971) 41 CompCas 603 : (1971) 1 ILR (Cal) 548 : (1970) 2 ILR (Cal) 85

Insurance Act, 1938 — Section 2(11), 39Married Womens Property Act, 1874 — Section 6
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High Courts13 Mar 1970

Commissioner of Income Tax Vs Trustees of Sreeram-Surajmull Charity Trust

Calcutta High Court · (1971) 79 ITR 649

Income Tax Act, 1922 — Section 16(1), 4(3)
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