High Courts04 May 1970Dismissed
Sm. Parul Bala Dassi Vs Bangshidhar Nandi and Another
Calcutta High Court · AIR 1971 Cal 270
Hindu Adoptions and Maintenance Act, 1956 — Section 22(1), 28
COURT ARCHIVE
Calcutta High Court judgments, 1970
340 judgments · page 12 of 17
High Courts30 Apr 1970Allowed
Birpara Tea Co. Ltd. Vs Fifth Industrial Tribunal
Calcutta High Court · (1970) 1 CALLT 240 : (1974) 2 ILR (Cal) 609
High Courts30 Apr 1970
Sutlej Cotton Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1971) 81 ITR 641
Income Tax Act, 1922 — Section 10(1), 10(2), 12(2)
High Courts30 Apr 1970Dismissed
Sm. Tarabai Mahata and Others Vs Union of India
Calcutta High Court · 74 CWN 789
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 47, 96Constitution of India, 1950 — Article 133, 133(1)
High Courts30 Apr 1970
Lakshmi Kanta Jha Vs Maharani Rajyalakshmi
Calcutta High Court · (1971) 1 ILR (Cal) 513
Succession Act, 1925 — Section 349, 350, 351, 353, 74Trusts Act, 1882 — Section 34, 83
High Courts29 Apr 1970Dismissed
Phani Bhusan Roy Vs Lakshmi Moni Debi
Calcutta High Court · (1973) 2 ILR (Cal) 324
High Courts29 Apr 1970Allowed
Manindra Nath Sen Vs Nagendra Nath Das
Calcutta High Court · (1974) 1 ILR (Cal) 287
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1
High Courts29 Apr 1970Dismissed
Phani Bhushan Roy Vs Lakshmimoni Devi
Calcutta High Court · (1973) 2 ILR (Cal) 324
West Bengal Non-Agricultural Tenancy Act, 1949 — Section 43
High Courts28 Apr 1970Dismissed
Nagendra Nath Biswas Vs Hrishikesh Bhandari
Calcutta High Court · (1970) 2 ILR (Cal) 513
Bengal Money Lenders Act, 1940 — Section 36, 36(2), 36(5)Bengal Tenancy Act, 1885 — Section 22, 22(1)
High Courts27 Apr 1970Dismissed
Sarat Chatterjee and Company Vs Khairunnessa
Calcutta High Court · (1971) 2 ILR (Cal) 416
High Courts24 Apr 1970
Bharat Agencies Ltd. Vs Income Tax Officer, C-Ward and Others
Calcutta High Court · (1971) 80 ITR 637
Income Tax Act, 1922 — Section 23A, 35, 35(1)Income Tax Act, 1961 — Section 154
High Courts21 Apr 1970Allowed
Corporation of Calcutta Vs Probhat Kumar Banerjee
Calcutta High Court · (1972) 1 ILR (Cal) 124
Calcutta Municipal Act, 1923 — Section 124, 133Calcutta Municipal Act, 1951 — Section 1(3), 124, 133, 137(1), 143Calcutta Municipal Rules, 1951 — Rule 172(2)
High Courts21 Apr 1970
Chandi Charan Paul Vs State
Calcutta High Court · (1971) 2 ILR (Cal) 414
Criminal Procedure Code, 1898 (CrPC) — Section 253(1), 253(2)Penal Code, 1860 (IPC) — Section 409
High Courts20 Apr 1970
Bengal Linn (Industrial Furnace) Ltd. Vs R.G. Keshwani and Company Private Ltd.
Calcutta High Court · (1971) 2 ILR (Cal) 38
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 434
High Courts20 Apr 1970
Chandra Sekhar Pathak Vs Jogesh Chandra Dey and others Amulya Chandra Bhattacharjee Vs State of West Bengal and others
Calcutta High Court · 74 CWN 816
Constitution of India, 1950 — Article 226, 226(1)West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 6
High Courts17 Apr 1970
Keshtra Mohan Roy Vs Income Tax Officer, "A" Ward and Others
Calcutta High Court · (1971) 81 ITR 15
Income Tax Act, 1961 — Section 148
High Courts17 Apr 1970Dismissed
Anuka Gupta Vs Karunakar Gupta
Calcutta High Court · 74 CWN 760 : (1970) 2 ILR (Cal) 443
Special Marriage Act, 1954 — Section 27, 32, 32(2), 34, 34(1)
High Courts16 Apr 1970
Commissioner of Income Tax Vs Srimati Minabati Agarwalla
Calcutta High Court · (1971) 79 ITR 278
Income Tax Act, 1922 — Section 22(2), 22(3), 33B, 34, 34(3)
High Courts16 Apr 1970Dismissed
State Bank of India and Another Vs Jyoti Ranjan Mazumdar and Another
Calcutta High Court · AIR 1970 Cal 503
Negotiable Instruments Act, 1881 (NI) — Section 13, 131A, 17, 5, 85
High Courts16 Apr 1970Dismissed
Hindusthan Heavy Chemicals Ltd. Vs Krebs and Cie S.A., Paris
Calcutta High Court · (1972) 1 ILR (Cal) 506
Companies Act, 1956 — Section 434, 434(1)Evidence Act, 1872 — Section 38, 45, 84