High Courts06 Mar 1969
Baleswar Ojha Vs The State of West Bengal and Others
Calcutta High Court · 75 CWN 801
Criminal Procedure Code, 1898 (CrPC) — Section 200West Bengal Premises Tenancy Act, 1956 — Section 31
COURT ARCHIVE
Calcutta High Court judgments, 1969
380 judgments · page 17 of 19
High Courts06 Mar 1969Dismissed
Krishna Pada Das Vs Tejpal Jhunjhunwalla and Others
Calcutta High Court · 75 CWN 687
Evidence Act, 1872 — Section 116
High Courts05 Mar 1969
Narendra Sharma Vs Income Tax Officer and Others
Calcutta High Court · (1970) 75 ITR 781
Income Tax Act, 1961 — Section 271, 271(1), 274, 297(2)
High Courts25 Feb 1969
Union Carbide India Ltd. and Another Vs Jayanti Shipping Co. (P.) Ltd.
Calcutta High Court · 74 CWN 5
Bills of Lading Act, 1856 — Section 3
High Courts24 Feb 1969Dismissed
Soorajmull Nagarmal Vs Golden Fibre and Products
Calcutta High Court · AIR 1969 Cal 381
Arbitration Act, 1940 — Section 14(2), 17, 30Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Article 119, 158, 5
High Courts24 Feb 1969Allowed
Suresh Chandra Dey Vs Jnanendra Nath Bhattacharjee
Calcutta High Court · (1969) 02 CAL CK 0026
Specific Relief Act, 1877 — Section 13, 18, 2
High Courts24 Feb 1969
Kanailal Mondal and Others Vs State of West Bengal and Others
Calcutta High Court · 73 CWN 422
Land Acquisition Act, 1894 — Section 17, 18, 4, 5(A), 6
High Courts21 Feb 1969
Bratindra Nath Dey Vs Sukumar Ch. Dey
Calcutta High Court · AIR 1970 Cal 85
Succession Act, 1925 — Section 300(2), 57, 74
High Courts19 Feb 1969Allowed
Shib Kumar Dutta Vs Appellate Sub-Committee of the State Transport Authority, W.B. and Others
Calcutta High Court · AIR 1970 Cal 174
Bengal Motor Vehicles Rules, 1940 — Rule 108Motor Vehicles Act, 1939 — Section 59, 59(3), 60, 60(1), 60(2)
High Courts19 Feb 1969
Krishnadas Chatterjee Vs Dr. M.N. Chatterjee Memorial Eye Hospital Society
Calcutta High Court · (1970) 2 ILR (Cal) 370
General Clauses Act, 1897 — Section 21Societies Registration Act, 1860 — Regulation 1, 11, 13, 17, 19Societies Registration Rules, 1860 — Rule 1
High Courts18 Feb 1969Allowed
Sohanlal Ruia and Another Vs Kedarnath Purushottamdas and Co. Private Ltd. and Others
Calcutta High Court · AIR 1969 Cal 516
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, 96
High Courts18 Feb 1969Dismissed
Deputy Secretary, Ministry of Finance, Dept. of Revenue and Company Law Vs Sahu Jain Ltd.
Calcutta High Court · (1969) 1 CALLT 314 : (1970) 40 CompCas 83 : 73 CWN 446
Companies Act, 1956 — Section 237
High Courts18 Feb 1969Allowed
Upendra Chandra Dey and another Vs The State of West Bengal
Calcutta High Court · 74 CWN 430
Essential Commodities Act, 1955 — Section 7, 7(1)Penal Code, 1860 (IPC) — Section 120(B), 120B, 409, 500
High Courts17 Feb 1969
Smt. Santimoyee Bose and Others Vs Commissioner of Income Tax
Calcutta High Court · (1969) 74 ITR 133
Income Tax Act, 1922 — Section 41, 41(1)
High Courts17 Feb 1969
Hamed Mondal Vs Sudhangsu Sekhar Ghose
Calcutta High Court · (1971) 2 ILR (Cal) 302
West Bengal Land Reforms (Amendment) Act, 1981 — Section 8West Bengal Land Reforms Act, 1955 — Section 18(1), 18(2A), 18(2B)
High Courts14 Feb 1969
Commissioner of Income Tax Vs Chunilal Hemraj
Calcutta High Court · (1970) 1 ILR (Cal) 68 : (1970) 78 ITR 193
Income Tax Act, 1922 — Section 22(2), 22(3), 23(4), 27
High Courts14 Feb 1969Allowed
Bhulu Mia Vs The State
Calcutta High Court · AIR 1969 Cal 416 : (1969) CriLJ 1553
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 2, 3, 3(1), 3(2), 7
High Courts14 Feb 1969Dismissed
S.B. Sen Vs Tejendra Chandra Bhowmik
Calcutta High Court · (1969) 1 ILR (Cal) 582
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 17, 17(1), 24
High Courts13 Feb 1969Dismissed
K.K. Kar Vs Modern Malleable Casting Works
Calcutta High Court · (1969) 02 CAL CK 0032
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 125
High Courts13 Feb 1969
Padma Lochan Bag Vs Ashutosh Maity
Calcutta High Court · (1971) 1 ILR (Cal) 639