High Courts07 May 1969Dismissed
Ram Narayan Pramanick Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1969 Cal 576
Constitution of India, 1950 — Article 16(4), 226, 335
COURT ARCHIVE
Calcutta High Court judgments, 1969
380 judgments · page 14 of 19
High Courts06 May 1969
LITTLEWOODS MAIL ORDER STORES LTD. Vs INLAND REVENUE COMMISSIONERS SAME v. MCGRFGOR (INSPECTOR OF TAXES).
Calcutta High Court · (1970) 75 ITR 327
Companies Act, 1948 — Section 150, 152Income Tax Act, 1952 — Section 137
High Courts02 May 1969
B.C. Nawn and Bros. Pvt. Ltd. Vs Certificate, Officer and Others
Calcutta High Court · 73 CWN 728 : (1969) 24 STC 25
Bengal Finance (Sales Tax) Act, 1941 — Section 11(1)
High Courts30 Apr 1969Allowed
Collector of 24-Parganas Vs Life Insurance Corpn. of India
Calcutta High Court · 74 CWN 166
High Courts30 Apr 1969Allowed
Sm. Tarabai Mohata and Others Vs Union of India (UOI)
Calcutta High Court · AIR 1971 Cal 225 : (1969) 74 ITR 576
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 11
High Courts28 Apr 1969
D.N. Bose Vs Santilata Chatterjee
Calcutta High Court · (1970) 2 ILR (Cal) 638
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 9
High Courts25 Apr 1969
TOMLINSON (INSPECTOR OF TAXES) Vs GLYNS EXECUTOR AND TRUSTEE CO. AND ANOTHER.
Calcutta High Court · (1969) 74 ITR 798
Finance Act, 1965 — Section 22(5)
High Courts25 Apr 1969Dismissed
Official Liquidator, High Court, Calcutta Vs Commissioner of Income Tax, West Bengal
Calcutta High Court · AIR 1970 Cal 349 : (1971) 41 CompCas 477 : (1972) 2 ILR (Cal) 14 : (1971) 80 ITR 108
Companies Act, 1956 — Section 446, 446(1), 446(2), 446(3)Income Tax Act, 1961 — Section 142(1), 148, 178, 2(35)
High Courts25 Apr 1969
24 Paraganas Zilla Parishad Vs Mercantile Engineering Co. and Another
Calcutta High Court · AIR 1969 Cal 564
Bengal Local Self-Government Act, 1885 — Section 146Limitation Act, 1908 — Article 120, 56
High Courts24 Apr 1969
WESTCOTT (INSPECTOR OF TAXES) Vs BRYAN.
Calcutta High Court · (1970) 75 ITR 202
Income Tax Act, 1952 — Section 160, 161
High Courts22 Apr 1969
Ramendra Singh Vs Mohit Choudhary and Others
Calcutta High Court · AIR 1969 Cal 535 : (1969) CriLJ 1361
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 190(1), 251A, 252Official Secrets Act, 1923 — Section 13, 14, 3
High Courts22 Apr 1969
Commissioner of Income Tax Vs Birla Gwalior P. Ltd.
Calcutta High Court · (1970) 78 ITR 788
Income Tax Act, 1922 — Section 10(2)
High Courts18 Apr 1969Dismissed
Pannalal Dawn Vs Akin Bux Molla
Calcutta High Court · (1969) 04 CAL CK 0014
Bengal Wakf Act, 1934 — Section 70(1)
High Courts18 Apr 1969
Bishnu Pada Datta and Others Vs Joydeb Datta and Others
Calcutta High Court · 74 CWN 682
Bengal Money Lenders Act, 1940 — Section 38Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 43 Rule 1West Bengal Estates Acquisition Act, 1953 — Section 44, 44(3), 55, 55(2)
High Courts18 Apr 1969Allowed
Anwara Khatun Vs Sogra Khatun Bibi
Calcutta High Court · (1969) 04 CAL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 8, 100, 101Registration Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 53A
High Courts18 Apr 1969Dismissed
Hindusthan Steel Limited Vs Priyabrata Bose
Calcutta High Court · (1972) 1 ILR (Cal) 236
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts17 Apr 1969
Commissioner of Income Tax Vs Tollygunge Club Ltd.
Calcutta High Court · (1971) 79 ITR 179
Income Tax Act, 1922 — Section 15B, 66(1)Trusts Act, 1882 — Section 5, 6, 8
High Courts17 Apr 1969
COMMISSIONER OF Income Tax, WEST BENGAL II Vs SAINTHIA RICE AND OIL MILLS.
Calcutta High Court · (1971) 82 ITR 778
Income Tax Act, 1922 — Section 15C, 15C(i)
High Courts17 Apr 1969
Anil Kumar Singh and Others Vs Commissioner of Income Tax
Calcutta High Court · (1972) 84 ITR 307
Income Tax Act, 1922 — Section 23(3), 34, 66, 66(1), 66(2)
High Courts17 Apr 1969
Shanker Tobacco Stores Vs Commissioner of Income Tax
Calcutta High Court · (1970) 77 ITR 884
Income Tax Act, 1922 — Section 26A