COURT ARCHIVE
Calcutta High Court judgments, 1969
380 judgments · page 13 of 19
Bejoy Kumar Sircar Vs Uma Sankar Sircar
Calcutta High Court · (1969) 05 CAL CK 0010
Brojeswar Pandey Vs State of West Bengal
Calcutta High Court · (1969) 2 ILR (Cal) 513
Sunil Roy, Calcutta Vs Controller of Estate Duty, Calcutta
Calcutta High Court · AIR 1970 Cal 542 : (1970) 77 ITR 668
Jagamohan Shaw and Janaki Shaw Vs Bipin Behari Sadhukhan
Calcutta High Court · 73 CWN 709 : (1969) 2 ILR (Cal) 421
Chhaganlal Baid Vs Commissioner of Income Tax
Calcutta High Court · (1971) 79 ITR 258
Commissioner of Wealth Tax Vs Administrator-General of West Bengal
Calcutta High Court · (1971) 79 ITR 154
Air France Vs Miss K. Kotval and Others
Calcutta High Court · 74 CWN 304 : (1971) 1 ILR (Cal) 295 : (1970) 2 LLJ 68
Colles Cranes of India Ltd. Vs Speedeo Spares Corporation
Calcutta High Court · AIR 1970 Cal 321 : (1970) 1 ILR (Cal) 614
Jadu Gopal Roy Vs Sm. Gouri Rani Roy
Calcutta High Court · 73 CWN 666
Sachindranath Chatterjee Vs Sm. Nilima Chatterjee
Calcutta High Court · AIR 1970 Cal 38 : 74 CWN 168
Shri Srilal Bagri Vs Commissioner of Wealth Tax
Calcutta High Court · (1970) 77 ITR 901
Commissioner of Income Tax Vs Chhotanagpur General Trading Co. Ltd.
Calcutta High Court · (1971) 79 ITR 161
Sri Sri Jagannath Jew (through Shebaits) Vs Commissioner of Income Tax
Calcutta High Court · (1971) 81 ITR 353
Hari Sankar Vs District Magistrate
Calcutta High Court · (1969) 2 ILR (Cal) 208
COMMISSIONER OF Income Tax (CENTRAL), CALCUTTA Vs NIRMAL TRADING CO.
Calcutta High Court · (1971) 82 ITR 782
LUPTON (INSPECTOR OF TAXES) Vs F. A. and A. B. LTD.
Calcutta High Court · (1970) 75 ITR 544
Shiva Lal Vs Income Tax Officer, "L" Ward and Others
Calcutta High Court · (1970) 77 ITR 999
COMMISSIONER OF WEALTH-TAX, WEST BENGAL-II Vs MRS. ILLA PAL CHOUDHURY AND OTHERS.
Calcutta High Court · (1971) 82 ITR 936