High Courts13 Nov 1968
Syad Abdul Goffar Vs State of West Bengal
Calcutta High Court · 73 CWN 649 : (1969) 2 ILR (Cal) 408
Constitution of India, 1950 — Article 25, 26, 31(2)
COURT ARCHIVE
Calcutta High Court judgments, 1968
307 judgments · page 3 of 16
High Courts12 Nov 1968
Giridharilal Jhajharia Vs Commissioner of Income Tax
Calcutta High Court · (1970) 1 ILR (Cal) 19 : (1970) 78 ITR 133
Income Tax Act, 1922 — Section 34, 35Income Tax Act, 1961 — Section 154, 297(2)
High Courts12 Nov 1968
Bengal River Service Company Limited Vs Governor-General in Council (The Islamic Republic of pakistan)
Calcutta High Court · 73 CWN 125
Civil Procedure Code, 1908 (CPC) — Section 4, 83, 84, 84, 85, 85Government of India Act, 1935 — Section 175(3), 175(3)
High Courts11 Nov 1968
D.G. of Health Services and Others Vs Bikash Chatterjee and Others
Calcutta High Court · AIR 1969 Cal 525 : (1969) 1 CALLT 342 : 73 CWN 249 : (1970) 1 ILR (Cal) 320 : (1970) 1 LLJ 70
Constitution of India, 1950 — Article 226, 309, 311
High Courts08 Nov 1968
WISDOM Vs CHAMBERLAIN (INSPECTOR OF TAXES).
Calcutta High Court · (1969) 74 ITR 306
High Courts07 Nov 1968
Commissioner of Income Tax, (Central) Vs Kaniram Hazarimall
Calcutta High Court · (1969) 72 ITR 853
Income Tax Act, 1922 — Section 10(2)
High Courts06 Nov 1968
State of West Bengal Vs A.C. Mohammed
Calcutta High Court · AIR 1969 Cal 531 : (1968) 1 CALLT 131 : (1969) 1 ILR (Cal) 480
Arbitration Act, 1940 — Section 2West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 11(1), 3(1), 3(3)
High Courts20 Sept 1968Allowed
Sm. Anima Roy Vs Probodh Mohan Roy
Calcutta High Court · AIR 1969 Cal 304 : 73 CWN 100
Evidence Act, 1872 — Section 101, 102Hindu Marriage Act, 1955 — Section 12(1), 12(2), 5Lunacy Act, 1912 — Section 3(5)
High Courts20 Sept 1968
Sunil Kumar Poddar Vs Hoare Miller and Company Ltd.
Calcutta High Court · (1968) 1 CALLT 159 : (1969) 2 ILR (Cal) 440
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts20 Sept 1968Allowed
Ashim Kumar Mukherjee Vs Narendra Nath Mukherjee and Others
Calcutta High Court · 76 CWN 1016
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Sept 1968Dismissed
Mamchand and Co. and Others Vs Commissioner of Income Tax, West Bengal II and Others
Calcutta High Court · AIR 1969 Cal 431 : (1970) 76 ITR 217
Criminal Procedure Code, 1898 (CrPC) — Section 103Income Tax Act, 1961 — Section 132
High Courts17 Sept 1968Allowed
Satya Narayan Chakravarty Vs Biswanath Paul and Others
Calcutta High Court · 74 CWN 871
Partition Act, 1893 — Section 2, 4Transfer of Property Act, 1882 — Section 44
High Courts17 Sept 1968
Khalil Adalkhah Vs Great American Insurance Company
Calcutta High Court · 73 CWN 279
Commercial Documents Evidence Act, 1939 — Section 2, 3(b)Constitution of India, 1950 — Article 347, 348Contract Act, 1872 — Section 229
High Courts16 Sept 1968
Punjab National Bank Ltd. Vs Hind Textile Ltd. and Others
Calcutta High Court · AIR 1969 Cal 390 : (1969) 1 CALLT 457 : (1970) 1 ILR (Cal) 264
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41Contract Act, 1872 — Section 43Limitation Act, 1908 — Article 136, 183, 19, 20, 30
High Courts13 Sept 1968Allowed
Ramji Dayawahla and Sons Private Ltd. Vs Invest Import
Calcutta High Court · AIR 1969 Cal 253 : 73 CWN 533
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 133(1)
High Courts13 Sept 1968
Gillanders Arbuthnot and Co. Vs Commissioner of Income Tax
Calcutta High Court · (1970) 76 ITR 160
Income Tax Act, 1922 — Section 12B, 12B(2), 34(1)
High Courts09 Sept 1968
Commissioner of Income Tax Vs W.J. Shepherd
Calcutta High Court · (1969) 74 ITR 79
Income Tax Act, 1922 — Section 15, 15(1)
High Courts06 Sept 1968
Bagaria More Company Ltd. Vs Nischintapur Tea Company Ltd.
Calcutta High Court · 74 CWN 963
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 15Constitution of India, 1950 — Article 226
High Courts06 Sept 1968Allowed
Shamimal Hoda Vs The State of West Bengal
Calcutta High Court · 74 CWN 701
Penal Code, 1860 (IPC) — Section 148, 341, 380, 448, 457
High Courts06 Sept 1968Dismissed
Joad Mallick Vs Abu Mallick
Calcutta High Court · (1968) 09 CAL CK 0007
Contract Act, 1872 — Section 11Transfer of Property Act, 1882 — Section 6, 7