High Courts02 Dec 1968
Ramnarain Bhojnagarwalla Vs Income Tax Officer, A-Ward and Another
Calcutta High Court · (1970) 2 ILR (Cal) 326 : (1970) 77 ITR 653
Income Tax Act, 1922 — Section 22, 34
COURT ARCHIVE
Calcutta High Court judgments, 1968
307 judgments · page 2 of 16
High Courts29 Nov 1968Dismissed
Calcutta Licensed Measurers Bengal Chamber of Commerce Vs Md. Hossain
Calcutta High Court · (1969) ACJ 92 : AIR 1969 Cal 378 : 73 CWN 491 : (1970) 1 ILR (Cal) 331
Workmens Compensation Act, 1923 — Section 2(1), 3
High Courts28 Nov 1968
Kalipada Trivedi Vs Madhusudan Bhattacharjee
Calcutta High Court · (1970) CriLJ 89
Penal Code, 1860 (IPC) — Section 279, 338
High Courts27 Nov 1968
Nirmala Bala Sarkar Vs Commissioner of Income Tax
Calcutta High Court · (1969) 74 ITR 268
Income Tax Act, 1922 — Section 41(1)
High Courts27 Nov 1968Allowed
Superintendent and Remembrancer of Legal Affairs on behalf of State of West Bengal Vs Sardar Bahadur Singh and Others
Calcutta High Court · AIR 1969 Cal 451 : (1969) CriLJ 1120 : 73 CWN 547
Criminal Procedure Code, 1898 (CrPC) — Section 103, 172(2), 178(2), 251A(2), 540Evidence Act, 1872 — Section 38, 84Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13(1), 13(2), 13(3), 14, 15
High Courts27 Nov 1968
Amar Chandra Roy and another Vs Susanta Kumar Sen
Calcutta High Court · 73 CWN 219
West Bengal Premises Tenancy Act, 1956 — Section 1(2), 13, 17, 17(3), 17A
High Courts26 Nov 1968Allowed
Anadi Bhusan Mukherjee Vs Ramgati Ahir and Others
Calcutta High Court · AIR 1969 Cal 420
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 20, 21
High Courts26 Nov 1968
Makhanlal Chatterjee Vs Manick Chandra Pramanik
Calcutta High Court · (1969) 2 ILR (Cal) 116
Civil Procedure Code, 1882 — Section 110, 115, 596Court Fees Act, 1870 — Section 7Court Fees Act, 1935 — Article 17, 27
High Courts25 Nov 1968
Commissioner of Income Tax Vs Rai Bahadur M.S. Oberoi
Calcutta High Court · (1973) 88 ITR 59
Income Tax Act, 1922 — Section 66(1)
High Courts25 Nov 1968
Soudamini Dasi Vs Akanuddin Sheikh
Calcutta High Court · (1969) 2 ILR (Cal) 149
High Courts22 Nov 1968
Motilal Singh Vs Shib Chandra Bose
Calcutta High Court · 75 CWN 233
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 43 Rule 1
High Courts22 Nov 1968
Debi Sankar Bhattacharjee Vs Mrs. Irene David
Calcutta High Court · (1968) 11 CAL CK 0007
Succession Act, 1925 — Section 190, 190, 211, 211(1), 211(2)
High Courts21 Nov 1968Dismissed
Asiatic Shipping Co. (Private) Ltd. Vs P.N. Djakarta Lloyd and Another
Calcutta High Court · AIR 1969 Cal 374 : (1969) 1 CALLT 451
Arbitration Act, 1940 — Section 34, 39(1)
High Courts20 Nov 1968Allowed
Saptami Sarkar Vs Jagadish Sarkar
Calcutta High Court · 73 CWN 502
Evidence Act, 1872 — Section 134Hindu Marriage Act, 1955 — Section 10(1), 23(1), 23(2), 26
High Courts19 Nov 1968
Benoy Bhusan Banerjee Vs Divisional Superintendent, Eastern Railway
Calcutta High Court · (1969) 2 ILR (Cal) 378
Constitution of India, 1950 — Article 311(2)
High Courts18 Nov 1968
Union of India (UOI) Vs Provat Kumar Bagchi
Calcutta High Court · (1969) 2 ILR (Cal) 375
Defence of India Act, 1971 — Section 29, 30
High Courts18 Nov 1968
J. G. INGRAM and SON LTD. Vs CALLAGHAN (INSPECTOR OF TAXES).
Calcutta High Court · (1969) 74 ITR 282
Income Tax Act, 1952 — Section 130
High Courts18 Nov 1968Allowed
Inder Singh Bejwa Vs Corporation of Calcutta
Calcutta High Court · AIR 1969 Cal 418 : (1969) 2 ILR (Cal) 285
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 17(1), 5
High Courts18 Nov 1968Dismissed
Unity Company Private Ltd. Vs Diamond Sugar Mills and Others
Calcutta High Court · AIR 1971 Cal 18 : (1969) 2 ILR (Cal) 546
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 6 Rule 8Companies Act, 1956 — Section 108, 36, 77, 77(2), 77(4)Company Regulations, 1956 — Regulation 10, 9
High Courts14 Nov 1968
Bhabataran Paul Vs Bhamini Ranjan Chatterjee
Calcutta High Court · (1969) 2 ILR (Cal) 493
Constitution of India, 1950 — Article 226West Bengal Cinemas (Regulation of Public Exhibition) Rules, 1956 — Rule 20, 27, 4, 4(1), 4(2)West Bengal Cinemas (Regulation) Act, 1954 — Section 5, 5(1), 5(4), 9