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COURT ARCHIVE

Calcutta High Court judgments, 1965

295 judgments · page 9 of 15

High Courts14 May 1965Dismissed

Madan Mohan Roy Vs A.L. Dutta and Others

Calcutta High Court · 69 CWN 667

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 49 Rule 3, Order 7 Rule 11, Order 7 Rule 11(a), 80Life Insurance Corporation Act, 1956 — Section 3(2), 31
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High Courts13 May 1965Dismissed

Dulal Chandra Sen Vs Dulal Chandra Das

Calcutta High Court · (1967) 1 ILR (Cal) 534

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1Hindu Succession Act, 1956 — Section 19Limitation Act, 1908 — Section 12, 12(2), 13, 14, 4
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High Courts05 May 1965

Gangadhar Agarwalla Vs The State

Calcutta High Court · (1966) 1 ILR (Cal) 645

Criminal Procedure Code, 1898 (CrPC) — Section 173(4), 207A, 207A(4), 207A(5), 207A(6)Penal Code, 1860 (IPC) — Section 109, 114, 324, 326
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High Courts30 Apr 1965

Seikh Md. Omer Vs Collector of Customs

Calcutta High Court · AIR 1966 Cal 237

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112, 125(1), 75Imports and Exports (Control) Act, 1947 — Section 3(2)
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