High Courts15 Jan 1965Allowed
Nalin Ghosh Vs Ananta Pada Modak
Calcutta High Court · 69 CWN 503
Registration Act, 1908 — Section 17(1), 2(6)Stamp Act, 1899 — Section 35Transfer of Property Act, 1882 — Section 123, 40, 54, 6(c)
COURT ARCHIVE
Calcutta High Court judgments, 1965
295 judgments · page 15 of 15
High Courts14 Jan 1965
Commissioner of Wealth Tax Vs Hindusthan National Glass Manufacturing Co.
Calcutta High Court · (1966) 1 ILR (Cal) 179
Wealth Tax Act, 1957 — Section 27(1), 45, 5(1)
High Courts14 Jan 1965Dismissed
Md. Taha and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1966 Cal 359 : (1966) 1 CALLT 428 : 69 CWN 801 : (1966) 1 ILR (Cal) 188
Constitution of India, 1950 — Article 254(2)
High Courts14 Jan 1965
STATE BANK OF INDIA Vs Income Tax OFFICER, "A" WARD.
Calcutta High Court · 69 CWN 640 : (1967) 1 ILR (Cal) 514 : (1965) 57 ITR 235
Constitution of India, 1950 — Article 51Income Tax Act, 1922 — Section 49AA
High Courts14 Jan 1965Dismissed
Durga Prosad Saraogi and others Vs Manick Chand Saraogi
Calcutta High Court · 69 CWN 242
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 19, 121, 122
High Courts13 Jan 1965
Minabala De alias Minabala Kayal Vs Badalbala Kayal
Calcutta High Court · (1966) 1 ILR (Cal) 382
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 448
High Courts13 Jan 1965Allowed
Sterling Investment Corporation Pvt. Ltd. Vs Sm. Sushila Devi Rampuria and Others
Calcutta High Court · AIR 1966 Cal 1
High Courts12 Jan 1965Dismissed
Jiban Ram Agarwalla Vs Union of India
Calcutta High Court · 69 CWN 692
Civil Procedure Code, 1908 (CPC) — Section 21, 80Constitution of India, 1950 — Article 13, 294, 366, 372Government of India Act, 1935 — Section 6
High Courts07 Jan 1965
Dhirendra Nath Banerjee Vs Additional Member, Board of Revenue
Calcutta High Court · (1967) 1 ILR (Cal) 42
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(42)Income Tax Act, 1922 — Section 22, 23, 23(3), 23(4), 23(5)
High Courts06 Jan 1965
India Discount Co. Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · AIR 1967 Cal 475 : (1966) 1 ILR (Cal) 172 : (1967) 64 ITR 301
Income Tax Act, 1922 — Section 10, 12
High Courts05 Jan 1965
The State Vs Madan Mohan Jana
Calcutta High Court · 70 CWN 52
Criminal Procedure Code, 1898 (CrPC) — Section 438, 526, 526(9)
High Courts05 Jan 1965Dismissed
Balai Chand Seal Vs K.M. Chakravarti and Others
Calcutta High Court · AIR 1966 Cal 81 : 69 CWN 273 : (1966) 17 STC 300
Constitution of India, 1950 — Article 207, 212, 255
High Courts05 Jan 1965Dismissed
Ram Hari De Vs Official Liquidator, High Court
Calcutta High Court · AIR 1965 Cal 552 : 69 CWN 317 : (1965) 2 LLJ 230
Companies Act, 1956 — Section 445(3)Industrial Disputes Act, 1947 — Section 25F, 25FFF
High Courts05 Jan 1965
Hari Narayan Biswas and Others Vs The First Land Acquisition Collector and Others
Calcutta High Court · 69 CWN 280
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 36, 48, 6, 9
High Courts01 Jan 1965
Mundulpoor Coal Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1965 Cal 206 : (1967) 2 ILR (Cal) 513 : (1965) 58 ITR 199
Income Tax Act, 1922 — Section 24(2)