High Courts24 Nov 1965
Eastern Bank, Ltd. Vs Central Government Industrial Tribunal
Calcutta High Court · (1966) 1 LLJ 647
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 1965
295 judgments · page 2 of 15
High Courts22 Nov 1965
Bimal Kumar Chakravarti Vs Eastern Railway (by General Manager) and Others
Calcutta High Court · (1966) 2 LLJ 290
Constitution of India, 1950 — Article 226, 311
High Courts19 Nov 1965Dismissed
Shree Bhowani Cotton Mills Vs Union Textile Traders
Calcutta High Court · AIR 1966 Cal 588 : (1967) 1 ILR (Cal) 313
Arbitration Act, 1940 — Section 11, 2, 30, 5Bengal Chamber of Commerce Tribunal of Arbitration Rules, 1956 — Rule 5, 6, 7, 8Constitution of India, 1950 — Article 14
High Courts19 Nov 1965Dismissed
K.P. Sen Vs The State of West Bengal and Another
Calcutta High Court · AIR 1966 Cal 356 : 71 CWN 622 : (1966) 2 LLJ 861
Constitution of India, 1950 — Article 318West Bengal Public Service Commission (Conditions of Service and Miscellaneous Provisions) Regulations, 1953 — Regulation 4, 5
High Courts19 Nov 1965Allowed
Jawhar Knitting Mills Vs Collector of Customs and Others
Calcutta High Court · AIR 1967 Cal 200
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 117, 135, 140Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts19 Nov 1965Dismissed
Shipping and Clearing (Agents) Private Ltd. Vs Corporation of Calcutta and Another
Calcutta High Court · AIR 1967 Cal 110 : (1967) CriLJ 329 : 70 CWN 1019
Prevention of Food Adulteration Act, 1954 — Section 10(2), 16, 7
High Courts19 Nov 1965
Stanley Ezra Vs Seemah Luddy
Calcutta High Court · (1966) 2 ILR (Cal) 470
Transfer of Property Act, 1882 — Section 19, 21, 28
High Courts18 Nov 1965
Brojo Gopal Kar Bhowmick Vs Commissioner of Police and Others
Calcutta High Court · (1966) 2 LLJ 532
Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 114, 161, 408Police Act, 1861 — Section 10
High Courts18 Nov 1965Partly Allowed
Nepal Chandra Guchait Vs District Magistrate and Others
Calcutta High Court · AIR 1966 Cal 485 : (1966) 12 FLR 88 : (1966) 2 LLJ 71
Constitution of India, 1950 — Article 226, 311, 311(1)
High Courts18 Nov 1965
Gopalpur Land Development Society Ltd. Vs State of West Bengal and Others
Calcutta High Court · 70 CWN 359
Constitution of India, 1950 — Article 166, 226Land Acquisition Act, 1894 — Section 48West Bengal Land Development and Planning Act, 1948 — Section 10, 11, 4, 5, 5(1)
High Courts18 Nov 1965
Rameswardas Radhakissen Vs Commissioner of Income Tax
Calcutta High Court · (1966) 2 ILR (Cal) 459
Income Tax Act, 1922 — Section 22(2), 22(4), 23, 23(4), 27
High Courts17 Nov 1965
United Bank of India Ltd. Vs K.C. Mullick and Sons Ltd. (In Liquidation)
Calcutta High Court · (1966) 2 ILR (Cal) 438
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Companies Act, 1956 — Section 125
High Courts17 Nov 1965Dismissed
Burdwan Bus Service Vs Regional Transport Authority Burdwan and Others
Calcutta High Court · AIR 1966 Cal 568
Motor Vehicles Act, 1939 — Section 62
High Courts17 Nov 1965
Laksmi Kanto Roy Vs Nishi Kanto Roy and Two others
Calcutta High Court · 71 CWN 362
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 65(a), 66, 90Registration Act, 1908 — Section 31(b), 57(5), 58, 59, 60(1)
High Courts16 Nov 1965
Messrs. Hind Associated Corporation Private Ltd. Vs State of West Bengal and others
Calcutta High Court · (1965) 11 CAL CK 0016
Bengal Finance (Sales Tax) Act, 1941 — Section 11(4B)
High Courts16 Nov 1965
Hind Associated Corporation Private Ltd. Vs State of West Bengal and Others
Calcutta High Court · AIR 1966 Cal 197 : (1966) 17 STC 414
Bengal Finance (Sales Tax) Act, 1941 — Section 11(4B)Bengal Finance (Sales Tax) Rules, 1941 — Rule 71
High Courts16 Nov 1965
Nani Gopal Paul Vs State of West Bengal
Calcutta High Court · (1966) 2 ILR (Cal) 410
Commonwealth of Australia Constitution Act, 1900 — Section 92Constitution of India, 1950 — Article 19(1), 226, 255, 301, 302Defence of India Act, 1971 — Section 3, 3(1), 41
High Courts16 Nov 1965
Nanda Krishna Pal Chowdhury Vs Bhupendra Mohan Pal Chowdhury and Others
Calcutta High Court · 70 CWN 114
Evidence Act, 1872 — Section 114Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts15 Nov 1965
Lily Biscuit Company (Private), Ltd. Vs Board of Revenue and Others
Calcutta High Court · (1966) 1 LLJ 644
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts29 Sept 1965
Babulall Choukhani Vs Caltex (India) Ltd.
Calcutta High Court · AIR 1967 Cal 205 : 71 CWN 458
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 7 Rule 1Companies Act, 1956 — Section 3(7), 599Evidence Act, 1872 — Section 137, 138, 155