High Courts01 Jun 1962Allowed
Dunichand Sons and Co. Vs Fort Gloster Industries Ltd.
Calcutta High Court · AIR 1962 Cal 541 : 66 CWN 821
Arbitration Act, 1940 — Section 19, 34
COURT ARCHIVE
Calcutta High Court judgments, 1962
288 judgments · page 8 of 15
High Courts29 May 1962Dismissed
Bangasri Ice and Cold Storage Ltd. Vs Kali Charan Banerjee
Calcutta High Court · AIR 1962 Cal 613
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts25 May 1962
Harabilas Biswas Vs Commissioner of Income Tax, West Bengal
Calcutta High Court · AIR 1963 Cal 359 : (1962) 5 FLR 147 : (1962) 2 LLJ 541
Constitution of India, 1950 — Article 226, 311
High Courts24 May 1962Allowed
Sanker Lal Agarwalla Vs Corporation of Calcutta
Calcutta High Court · (1962) 05 CAL CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 403Prevention of Food Adulteration Act, 1954 — Section 7
High Courts24 May 1962
Rajat Kanti Sarmadhikary Vs State of West Bengal
Calcutta High Court · (1962) 2 LLJ 553
Constitution of India, 1950 — Article 311, 313Police Act, 1861 — Section 4
High Courts18 May 1962
A. RAZZAK Vs COMMISSIONER Income Tax, WEST BENGAL.
Calcutta High Court · (1963) 48 ITR 276
Income Tax Act, 1922 — Section 11(1), 33B, 41(1), 66(1)
High Courts18 May 1962
Kanailal Gatani Vs Commissioner of Income Tax
Calcutta High Court · (1963) 48 ITR 262
Income Tax Act, 1961 — Section 23(2), 23(4), 27, 28, 28(1)(c)
High Courts17 May 1962
Sm. Madhuri Chaudhuri and Others Vs Indian Airlines Corporation
Calcutta High Court · AIR 1962 Cal 544
Aircraft Rules, 1937 — Rule 75, 75(6), 75(7)Carriage by Air Act, 1972 — Section 4Evidence Act, 1872 — Section 35, 40, 41, 42
High Courts16 May 1962Dismissed
G. Subrahmanyam Vs H.D. Mundhra and Others
Calcutta High Court · 66 CWN 1036
Foreign Exchange Regulation Act, 1947 — Section 23(1), 8(2)
High Courts14 May 1962
Kesoram Cotton Mills Ltd., Calcutta Vs Commissioner of Wealth Tax, Calcutta
Calcutta High Court · AIR 1963 Cal 392 : 67 CWN 22 : (1963) 48 ITR 31
Companies Act, 1956 — Section 211Wealth Tax Act, 1957 — Section 2, 7(2)
High Courts14 May 1962
ANDREW YULE and CO. LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1963) 49 ITR 57
Income Tax Act, 1961 — Section 10(2)(xv), 13
High Courts14 May 1962
Gopi Debi Memani Vs Chunilal Kothari
Calcutta High Court · AIR 1963 Cal 205
Succession Act, 1925 — Section 246, 254, 284
High Courts14 May 1962
Assam Oil Co. Ltd. Vs Commissioner of Wealth Tax (Central), Calcutta
Calcutta High Court · AIR 1963 Cal 112 : (1963) 48 ITR 49
Income Tax Act, 1922 — Section 18AWealth Tax Act, 1957 — Section 2
High Courts14 May 1962Dismissed
Richard De Souza Vs Abdul Wahed and Others
Calcutta High Court · AIR 1963 Cal 110
Easements Act, 1882 — Section 13, 8
High Courts14 May 1962
S. N. MUKHERJEE Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · 67 CWN 263 : (1963) 49 ITR 327
Income Tax Act, 1961 — Section 23A, 34
High Courts11 May 1962
Nurul Hasan Vs Amir Hasan and Others
Calcutta High Court · AIR 1962 Cal 569
Partnership Act, 1932 — Section 4Trusts Act, 1882 — Section 88
High Courts11 May 1962
Ram Lakshman Singh Vs Girindra Mohan Hazra
Calcutta High Court · AIR 1963 Cal 13
Civil Procedure Code, 1908 (CPC) — Section 105Constitution of India, 1950 — Article 133, 133(1)
High Courts11 May 1962
Adhir Chandra Bera Vs Vidyadhar Ari and Others
Calcutta High Court · 66 CWN 947
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 May 1962
Anjuman Tea Company Ltd. Vs State of West Bengal and Others
Calcutta High Court · (1962) 2 LLJ 461
High Courts11 May 1962
Anjuman Tea Co. Ltd. Vs State of West Bengal and Others
Calcutta High Court · (1963) CriLJ 445