COURT ARCHIVE

Calcutta High Court judgments, 1962

288 judgments · page 15 of 15

High Courts10 Jan 1962

GILLANDERS ARBUTHNOT and CO. LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.

Calcutta High Court · (1962) 46 ITR 847

Contract Act, 1872 — Section 27Income Tax Act, 1961 — Section 24(2)

High Courts10 Jan 1962

Calcutta High Court · (1966) 59 ITR 531

Income Tax Act, 1961 — Section 34, 5(7A), 5(7C)

High Courts05 Jan 1962Partly Allowed

Calcutta High Court · AIR 1962 Cal 601 : 66 CWN 538

Arbitration Act, 1940 — Section 34Contract Act, 1872 — Section 28

High Courts05 Jan 1962Dismissed

Calcutta High Court · AIR 1962 Cal 251

Criminal Procedure Code, 1898 (CrPC) — Section 307

High Courts05 Jan 1962Allowed

Calcutta High Court · 66 CWN 538

Arbitration Act, 1940 — Section 34

High Courts04 Jan 1962

Calcutta High Court · (1962) 1 LLJ 618

Industrial Disputes Act, 1947 — Section 10, 2, 36

High Courts03 Jan 1962Dismissed

Calcutta High Court · AIR 1963 Cal 178 : (1963) 1 CALLT 197 : 66 CWN 211

Constitution of India, 1950 — Article 220, 225

High Courts02 Jan 1962

Calcutta High Court · 66 CWN 849

West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(3)