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Calcutta High Court judgments, 1962

288 judgments · page 5 of 15

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High Courts17 Aug 1962Dismissed

The Allahabad Bank Ltd. Vs Subodh Gopal Bose Subodh Gopal Bose Vs The Allahabad Bank Ltd.

Calcutta High Court · AIR 1963 Cal 209

Bengal Land Revenue Sales Act, 1859 — Section 37Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)
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High Courts17 Aug 1962

Sm. Krishnamoni Dasi Vs Baser Mondal and Others

Calcutta High Court · AIR 1963 Cal 225

Bengal Agricultural Debtors Act, 1936 — Section 18, 18(1), 18(4), 20Civil Procedure Code, 1908 (CPC) — Section 9
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High Courts16 Aug 1962

Manindra Nath Sadhukhan Vs Biswanath Kundu, Deft

Calcutta High Court · 67 CWN 191

Evidence Act, 1872 — Section 23
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High Courts13 Aug 1962Allowed

Union of India (UOI) Vs Himco (India) Private Ltd.

Calcutta High Court · AIR 1965 Cal 404

Arbitration Act, 1940 — Section 2, 20, 39
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High Courts13 Aug 1962

Dhananjoy Senapati and Others Vs Debendranath Senapati and Another

Calcutta High Court · 67 CWN 848

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts13 Aug 1962Allowed

Sm. Nanda Rani Debi Vs Apcar Collieries Ltd.

Calcutta High Court · AIR 1963 Cal 636

Land Acquisition Act, 1894 — Section 30Registration Act, 1908 — Section 17(1)
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High Courts13 Aug 1962Allowed

Brojorani Dassi Vs R.G. Shaw and Sons (Private) Ltd.

Calcutta High Court · 67 CWN 533

Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 302
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High Courts10 Aug 1962

Kesoram Cotton Mills Ltd. Vs Second Labour Court and Others

Calcutta High Court · AIR 1963 Cal 348 : (1962) 5 FLR 308 : (1963) 1 LLJ 169

Industrial Disputes Act, 1947 — Section 10
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High Courts10 Aug 1962Allowed

Mohammad Shafique Vs Union of India and Others

Calcutta High Court · 67 CWN 279

Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 13Transfer of Property Act, 1882 — Section 130, 132, 137, 2(4), 3
Read judgment
High Courts08 Aug 1962

Renupada Dutta Vs The State and Another

Calcutta High Court · (1964) CriLJ 90

Penal Code, 1860 (IPC) — Section 467
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High Courts07 Aug 1962Dismissed

Harendra Nath De Vs Manmatha Nath De and Others

Calcutta High Court · 71 CWN 171

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High Courts06 Aug 1962Allowed

Banku B. Das Vs Kashi N. Das and Another

Calcutta High Court · AIR 1963 Cal 85 : (1963) 1 CALLT 312 : 67 CWN 258

Calcutta High Court (Original Side) Rules, 1914 — Rule 28, 30Succession Act, 1925 — Section 284
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High Courts03 Aug 1962

Mahaluxmi Rice Mill Vs Additional Commissioner of Commercial Taxes, West Bengal and Others

Calcutta High Court · 67 CWN 405

Constitution of India, 1950 — Article 226
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High Courts02 Aug 1962

Ganeshlal Show and Another Vs Asansole Municipality and Another

Calcutta High Court · (1963) CriLJ 658

Prevention of Food Adulteration Act, 1954 — Section 10, 16, 19, 7
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High Courts02 Aug 1962Dismissed

Shivaram Poddar Vs Income Tax Officer

Calcutta High Court · AIR 1963 Cal 281 : (1964) 51 ITR 807

Constitution of India, 1950 — Article 132, 133, 133(1)Income Tax Act, 1922 — Section 34
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High Courts01 Aug 1962Allowed

Union of India (UOI) Vs Bungo Steel Furniture (Pr.) Ltd.

Calcutta High Court · AIR 1963 Cal 70

Arbitration Act, 1940 — Section 13, 16, 16(1), 29, 30
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High Courts01 Aug 1962

Sahiruddin Ahmed Vs State of West Bengal and Others

Calcutta High Court · 66 CWN 1024

Constitution of India, 1950 — Article 226West Bengal Estates Acquisition Act, 1953 — Section 44(1), 5A, 5A(2), 5A(3), 6
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High Courts01 Aug 1962

Sudhir Kumar Sadhu and Another Vs Regional Transport Authority, Burdwan and Others

Calcutta High Court · AIR 1964 Cal 442

Motor Vehicles Act, 1939 — Section 57(2), 57(3), 57(8)
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High Courts31 Jul 1962Dismissed

Haridas Mundra Vs National and Grindlays Bank Ltd.

Calcutta High Court · AIR 1963 Cal 132 : (1963) 1 CALLT 1 : 67 CWN 58

Contract Act, 1872 — Section 176Specific Relief Act, 1877 — Section 54
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High Courts31 Jul 1962Dismissed

Gour Gopal Mitra and Another Vs State of West Bengal and Others

Calcutta High Court · 67 CWN 12

Constitution of India, 1950 — Article 226West Bengal Estates Acquisition Act, 1953 — Section 10, 10(2), 10(5), 2(d), 2(p)
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