Kumar Purnendu Nath Tagore Vs Income Tax Officer
Calcutta High Court · (1963) 48 ITR 259
COURT ARCHIVE
288 judgments · page 12 of 15
Calcutta High Court · (1963) 48 ITR 259
Calcutta High Court · AIR 1962 Cal 641
Calcutta High Court · 69 CWN 1076
Calcutta High Court · 66 CWN 476
Calcutta High Court · AIR 1963 Cal 336 : (1963) CriLJ 754
Calcutta High Court · (1962) 1 LLJ 726
Calcutta High Court · AIR 1962 Cal 420 : 66 CWN 931 : (1962) 5 FLR 387 : (1963) 1 LLJ 138
Calcutta High Court · (1963) 48 ITR 254
Calcutta High Court · 66 CWN 474 : (1963) 47 ITR 754
Calcutta High Court · 66 CWN 560
Calcutta High Court · 66 CWN 437
Calcutta High Court · AIR 1963 Cal 253 : 66 CWN 903 : 66 CWN 902
Calcutta High Court · (1962) 13 STC 388
Calcutta High Court · (1963) 48 ITR 242
Calcutta High Court · 66 CWN 446
Calcutta High Court · AIR 1962 Cal 616
Calcutta High Court · 66 CWN 412
Calcutta High Court · 66 CWN 1044 : (1962) 2 LLJ 59
Calcutta High Court · (1963) 50 ITR 303
Calcutta High Court · (1962) 1 LLJ 733