High Courts01 Mar 1957
Shorab Merwanji Modi and Another Vs Mansata Film Distributors and Another
Calcutta High Court · AIR 1957 Cal 727 : 61 CWN 559 : (1958) 2 ILR (Cal) 197
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 2(9)
COURT ARCHIVE
Calcutta High Court judgments, 1957
325 judgments · page 14 of 17
High Courts01 Mar 1957Dismissed
Nandkishore Jhajharia Vs International Mercantile Corporation (India), Ltd.
Calcutta High Court · (1958) 2 ILR (Cal) 18
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 120B, 406, 411, 414
High Courts01 Mar 1957Dismissed
Bajranglal Agarwala Vs Dominion of India
Calcutta High Court · (1958) 2 ILR (Cal) 212
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 103Railways Act, 1989 — Section 55, 56, 72(2)
High Courts28 Feb 1957
Pramatha Nath Mukherjee Vs The State
Calcutta High Court · AIR 1957 Cal 378 : (1957) CriLJ 712 : (1958) 1 ILR (Cal) 552
Criminal Procedure Code, 1898 (CrPC) — Section 251A(2)
High Courts28 Feb 1957Allowed
Bharat Board Mills Ltd. Vs The Regional Provident Fund Commissioner and Others
Calcutta High Court · AIR 1957 Cal 702 : 61 CWN 694
Civil Procedure Code, 1908 (CPC) — Order 27A Rule 1, 110, 141Constitution of India, 1950 — Article 13, 13(2), 132, 14, 19Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 16(2), 19A
High Courts28 Feb 1957
Alliance Assurance Company Ltd. Vs Union of India (UOI)
Calcutta High Court · (1958) 1 CALLT 115 : (1958) 28 CompCas 43 : 62 CWN 539 : (1958) 1 ILR (Cal) 544
Calcutta Small Cause Courts Act — Section 38Contract Act, 1872 — Section 69Insurance Act, 1938 — Section 2(13A)
High Courts26 Feb 1957Allowed
The Corporation of Calcutta Vs Union of India (UOI)
Calcutta High Court · AIR 1957 Cal 548 : (1957) 1 CALLT 334 : (1958) 1 ILR (Cal) 404
Constitution of India, 1950 — Article 285, 285(2)Government of India Act, 1935 — Section 154
High Courts25 Feb 1957
Md. Yakub Mallik Vs Commissioner of the Garden Reach Municipality and Another
Calcutta High Court · AIR 1957 Cal 460 : 61 CWN 479
Bengal Model Rules, 1934 — Rule 7Bengal Municipal Act, 1932 — Section 123, 402, 407Constitution of India, 1950 — Article 226
High Courts25 Feb 1957
East India Commercial Co. Ltd. Vs Collector of Customs
Calcutta High Court · AIR 1957 Cal 606 : (1957) CriLJ 1116
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3, 3(1), 3(2), 3(3), 4Sea Customs Act, 1878 — Section 19
High Courts23 Feb 1957
In Re : Indian Iron and Steel Co. Ltd.
Calcutta High Court · 61 CWN 374
Companies Act, 1956 — Section 12, 12(1), 13, 17, 17(1)
High Courts22 Feb 1957
Gokul Bala Roy Vs Sarat Chandra Ghosal
Calcutta High Court · 61 CWN 890 : (1958) 1 ILR (Cal) 342
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 17, 17(1), 21, 22(3)
High Courts22 Feb 1957
In Re: Indian Iron and Steel Co. Ltd.
Calcutta High Court · AIR 1957 Cal 234 : (1957) 27 CompCas 361
Companies Act, 1956 — Section 12, 12(1), 13, 17, 17(1)
High Courts20 Feb 1957
Sm. Jasoda Haldar Vs Sailendra Nath Samanta
Calcutta High Court · AIR 1957 Cal 372 : (1957) 1 CALLT 130 : (1957) CriLJ 707 : 61 CWN 483 : (1958) 1 ILR (Cal) 505
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 164, 439Evidence Act, 1872 — Section 167, 24, 25, 26, 27
High Courts19 Feb 1957
Parul Bala Sen Gupta Vs The State
Calcutta High Court · AIR 1957 Cal 379 : (1957) CriLJ 713 : 61 CWN 361 : (1958) 1 ILR (Cal) 440
Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 173, 190, 439
High Courts19 Feb 1957
Standard Vacuum Oil Co. Vs The Commercial Tax Officer and Others
Calcutta High Court · AIR 1957 Cal 528 : 61 CWN 600
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 45 Rule 7, Order 45 Rule 8Constitution of India, 1950 — Article 132, 132(1)
High Courts18 Feb 1957Allowed
Sukul Bros Vs H.K. Kavarana
Calcutta High Court · AIR 1958 Cal 730 : (1958) 1 ILR (Cal) 376
Carriers Act, 1865 — Section 10, 8Contract Act, 1872 — Section 180
High Courts15 Feb 1957Dismissed
Bharat Glass Works (Private) Ltd. Vs State of West Bengal and Others
Calcutta High Court · AIR 1957 Cal 347 : (1958) 1 ILR (Cal) 369
Industries (Development and Regulation) Act, 1951 — Section 10, 2, 32
High Courts15 Feb 1957
Sitalpore Colliery Concern Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1957 Cal 319 : 61 CWN 440 : (1958) 1 ILR (Cal) 362 : (1957) 32 ITR 26
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 1, 30, 31, 33, 33A
High Courts14 Feb 1957
R. Kantilal and Co. and Another Vs Azizul Haque and Bros.
Calcutta High Court · AIR 1957 Cal 546 : (1957) 1 CALLT 64 : 61 CWN 308 : 61 CWN 208 : (1958) 1 ILR (Cal) 415
Constitution of India, 1950 — Article 227West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 17(2)
High Courts13 Feb 1957Dismissed
Electric Supply Company of Burdwan Ltd. Vs State of West Bengal and Others
Calcutta High Court · AIR 1958 Cal 85
Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 27, 4, 4(1), 4(2), 5