High Courts18 Mar 1957
Ajit Chandra Majumdae Vs Akhil Chandra Majumdar
Calcutta High Court · (1958) 2 ILR (Cal) 169
COURT ARCHIVE
Calcutta High Court judgments, 1957
325 judgments · page 13 of 17
High Courts13 Mar 1957
Gopal Chandra Mandal Vs The State
Calcutta High Court · AIR 1957 Cal 382 : (1957) CriLJ 716 : 61 CWN 967 : (1958) 1 ILR (Cal) 555
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 247, 248, 403Penal Code, 1860 (IPC) — Section 182
High Courts13 Mar 1957
INLAND REVENUE COMMISSIONERS Vs BUCHANAN.
Calcutta High Court · (1958) 34 ITR 173
Finance Act, 1936 — Section 21
High Courts12 Mar 1957
Somesh Charan Choudhury Vs Vice-Chancellor, University of Calcutta and Others
Calcutta High Court · AIR 1957 Cal 656 : 61 CWN 414
Calcutta University Act, 1951 — Section 18, 21, 27, 33, 35Constitution of India, 1950 — Article 226
High Courts12 Mar 1957
Somesh Chandra Choudhury Vs Vice-Chancellor, University of Calcutta and Others
Calcutta High Court · AIR 1957 Cal 656 : 61 CWN 414
Calcutta University Act, 1951 — Section 52(2)
High Courts11 Mar 1957
Bankura Transport Co. Ltd. Vs Appellate Committee of the Home Deptt. Transport, Government of West Bengal and Others
Calcutta High Court · AIR 1957 Cal 462 : (1957) 1 CALLT 172 : 61 CWN 550
Bengal Motor Vehicles Rules, 1940 — Rule 57AConstitution of India, 1950 — Article 226
High Courts11 Mar 1957
Turf Properties Ltd. Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1957 Cal 431 : 61 CWN 912
Calcutta Municipal Act, 1951 — Section 165, 180, 188, 190(2)Constitution of India, 1950 — Article 285Government of India Act, 1935 — Section 154
High Courts08 Mar 1957Dismissed
In Re: In The Goods of Jogesh Chandra Mukherjee
Calcutta High Court · (1958) 2 ILR (Cal) 244
Succession Act, 1925 — Section 371, 372(6)
High Courts08 Mar 1957Dismissed
Indian Iron and Steel Co. Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · (1958) 2 ILR (Cal) 285 : (1957) 8 STC 517
Constitution of India, 1950 — Article 14, 19, 226
High Courts07 Mar 1957
Bata Krishna Ghose and Others Vs The State
Calcutta High Court · AIR 1957 Cal 385 : (1957) CriLJ 719 : 61 CWN 404
Penal Code, 1860 (IPC) — Section 425, 441, 447
High Courts06 Mar 1957
Satya Narayan Transport Co. Ltd. Vs Secretary, State Transport Authority, West Bengal and Others
Calcutta High Court · AIR 1957 Cal 638 : 61 CWN 726 : (1958) 1 ILR (Cal) 486
Central Motor Vehicles Rules, 1989 — Rule 57AConstitution of India, 1950 — Article 14, 226, 32Motor Vehicles Act, 1939 — Section 47, 57(7), 60, 64
High Courts06 Mar 1957Dismissed
R.N. Bose Vs Manindra Lal Goswami
Calcutta High Court · AIR 1957 Cal 696 : (1958) 33 ITR 435
Excess Profits Tax Act, 1940 — Section 13, 14Income Tax Act, 1922 — Section 23, 23(5), 25A, 25A(2), 34
High Courts06 Mar 1957
Ananta Kr. Mondal Vs Bepin Behari Naskar and Others
Calcutta High Court · AIR 1957 Cal 383 : (1957) 1 CALLT 159 : (1957) CriLJ 717 : 61 CWN 524 : (1958) 1 ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 203, 436
High Courts05 Mar 1957
In Re: Calcutta City Bank Ltd.
Calcutta High Court · AIR 1957 Cal 508 : 62 CWN 39
Banking Companies Act, 1949 — Section 45G, 45G(1)Companies Act, 1913 — Section 195, 196Companies Act, 1956 — Section 477, 478
High Courts05 Mar 1957Dismissed
Madhusudan Sen Gupta Vs State of West Bengal
Calcutta High Court · AIR 1958 Cal 25 : (1958) CriLJ 25 : 61 CWN 856 : (1958) 1 ILR (Cal) 441
Criminal Procedure Code, 1898 (CrPC) — Section 297, 342, 537Penal Code, 1860 (IPC) — Section 395, 396, 397, 398, 399
High Courts01 Mar 1957
Corporation of Calcutta Vs Sirajuddin and Others
Calcutta High Court · AIR 1957 Cal 399 : (1957) CriLJ 722 : 61 CWN 1009
Calcutta Municipal (Amendment) Act, 1951 — Section 331, 353, 414, 415, 5(49)Calcutta Municipal Act, 1923 — Section 278, 299, 299(1), 3(46), 341Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Mar 1957
Ramani Ranjan Das Vs Manindra Lal Saha
Calcutta High Court · AIR 1958 Cal 231
West Bengal Premises Tenancy Act, 1956 — Section 17(1)
High Courts01 Mar 1957Dismissed
Southern Bank Ltd. Vs Kesardeo Ganeriwalla and Others
Calcutta High Court · AIR 1958 Cal 377 : (1958) 1 CALLT 286 : (1955) 1 CALLT 138 : 62 CWN 444 : (1958) 2 ILR (Cal) 29
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 101, 102, 103, 104High Court Original Side Rules — Rule 29, 33
High Courts01 Mar 1957Partly Allowed
Lala Baijnath Prosad and Others Vs Nursingdas Guzrati
Calcutta High Court · AIR 1958 Cal 1 : (1957) 1 CALLT 138 : 61 CWN 494 : (1958) 2 ILR (Cal) 129
Calcutta High Court (Original Side) Rules, 1914 — Rule 10Civil Procedure Code, 1908 (CPC) — Section 129Limitation Act, 1908 — Article 182, 183, 10, 12, 14
High Courts01 Mar 1957Dismissed
In Re: Calcutta Stock Exchange Association Ltd.
Calcutta High Court · AIR 1957 Cal 438 : (1957) 1 CALLT 118 : (1957) 27 CompCas 559 : 61 CWN 448 : (1958) 2 ILR (Cal) 349
Companies Act, 1913 — Section 104(4)Companies Act, 1956 — Section 69, 75, 75(1), 75(5)