High Courts13 Jul 1956

Provat Kumar Ghosh Vs State of West Bengal

Calcutta High Court · AIR 1956 Cal 602 : (1956) CriLJ 1315 : 60 CWN 913

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 207A, 207A(1), 207A(3), 207A(4), 208Penal Code, 1860 (IPC) — Section 366, 498
High Courts27 Jun 1956

Burn and Co. Vs Jitendra Nath Maitra and Others

Calcutta High Court · AIR 1956 Cal 592

Bengal Industrial Disputes Rules, 1947 — Rule 18Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 15, Order 11 Rule 17, Order 11 Rule 18Industrial Disputes Act, 1947 — Section 11(3)