High Courts12 Dec 1956
PYRAH (INSPECTOR OF TAXES) Vs ANNIS and CO. LTD.
Calcutta High Court · (1958) 33 ITR 604
COURT ARCHIVE
Calcutta High Court judgments, 1956
266 judgments · page 2 of 14
High Courts12 Dec 1956
P.C. ROY and CO. (INDIA) PRIVATE LTD. Vs A.C. MUKHERJEE AND ANOTHER.
Calcutta High Court · (1958) 33 ITR 817
Income Tax Act, 1961 — Section 18(3B), 18(7)
High Courts12 Dec 1956
P.C. Roy and Co. (India) Private Ltd. Vs A.C. Mukherjee and Another
Calcutta High Court · AIR 1957 Cal 368
Income Tax Act, 1922 — Section 18(3B), 18(7)
High Courts12 Dec 1956
S. Mitter Vs The State
Calcutta High Court · 61 CWN 210 : (1958) 1 ILR (Cal) 282
Penal Code, 1860 (IPC) — Section 405, 406
High Courts12 Dec 1956
Ram Gopal Nandkishore Vs Asiatic Steam Navigation Company Ltd.
Calcutta High Court · (1958) 1 ILR (Cal) 204
Calcutta Port Act, 1890 — Section 91, 91(2)Presidency Small Cause Courts Act, 1882 — Section 38
High Courts11 Dec 1956Allowed
Shyama Charan Saha Vs Nagendra Nath Rakshit
Calcutta High Court · 61 CWN 192 : (1958) 1 ILR (Cal) 242
Criminal Procedure Code, 1898 (CrPC) — Section 204, 204(1), 204(1A), 204(1B), 252Penal Code, 1860 (IPC) — Section 120B, 409, 420, 424
High Courts11 Dec 1956Dismissed
Pratul Chandra Chanda Vs Biswanath Panday
Calcutta High Court · (1958) 1 ILR (Cal) 31
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Dec 1956
Girish Chandra Jana Vs Kalachand Maity
Calcutta High Court · AIR 1957 Cal 242 : 61 CWN 207 : (1958) 1 ILR (Cal) 85
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 11, 9
High Courts07 Dec 1956
Burma Shell Oil Storage and Distributing Co. of India Ltd. Vs Commercial Tax Officer and Another
Calcutta High Court · AIR 1957 Cal 395 : 61 CWN 195 : (1957) 8 STC 142
Bengal Motor Spirit Sales Taxation (Second Amendment) Act, 1954 — Section 2(1)Constitution of India, 1950 — Article 286, 286(1)
High Courts06 Dec 1956
Purna Chandra Das Vs State of West Bangal and Others
Calcutta High Court · 61 CWN 301
Bengal Survey Act, 1875 — Section 58Constitution of India, 1950 — Article 220, 226, 227
High Courts06 Dec 1956
LONDON INVESTMENT AND MORTGAGE CO. LTD. Vs INLAND REVENUE COMMISSIONERS. LONDON INVESTMENT AND MORTGAGE CO. LTD. v. F. N. WORTHINGTON (H. M. INSPECTOR OF TAXES).
Calcutta High Court · (1958) 34 ITR 43
Income Tax Act, 1952 — Section 122
High Courts06 Dec 1956Dismissed
Corporation of Calcutta Vs Narayan Chandra Das
Calcutta High Court · AIR 1957 Cal 447
Bengal Municipal Act, 1932 — Section 215Constitution of India, 1950 — Article 226West Bengal Municipalities (Procedure and Conduct of Business) Rules, 1995 — Rule 10, 14, 8
High Courts05 Dec 1956
Manindra Mohan Banerjee Vs Nirmal Kumar Banerjee
Calcutta High Court · 61 CWN 518 : (1958) 1 ILR (Cal) 20
Suits Valuation Act, 1887 — Section 9
High Courts05 Dec 1956
Joy Chandra Shaw Vs State of West Bangal and Others
Calcutta High Court · 61 CWN 341
Bengal Municipal Act, 1932 — Section 11, 17A, 17B, 36, 37Constitution of India, 1950 — Article 226, 227
High Courts05 Dec 1956Dismissed
Babulal Choukhani Vs Western India Theatres Ltd. and Another
Calcutta High Court · AIR 1957 Cal 709 : (1958) 28 CompCas 565
Companies Act, 1913 — Section 28, 34, 34(3)Companies Act, 1956 — Section 111, 291, 82Evidence Act, 1872 — Section 101, 102, 103, 104, 11
High Courts05 Dec 1956Allowed
Tirtha Nath Ghosh Vs Sri Sri Iswar Banlinga Deva
Calcutta High Court · 61 CWN 170 : (1958) 1 ILR (Cal) 25
Calcutta Thika Tenancy Act, 1949 — Section 2, 3, 4, 5Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts04 Dec 1956
DAWJEE DADABHOY and CO. Vs S. P. JAIN AND ANOTHER.
Calcutta High Court · (1957) 31 ITR 872
Income Tax Act, 1961 — Section 26A
High Courts04 Dec 1956Dismissed
Dawjee Dadabhoy and Co. Vs S.P. Jain and Another
Calcutta High Court · AIR 1957 Cal 244
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 26A, 33B, 33B(4)
High Courts03 Dec 1956
Beni Madhab Ghose and Another Vs Anilabala Ghose
Calcutta High Court · 61 CWN 349 : (1958) 1 ILR (Cal) 16
West Bengal Estates Acquisition Act, 1953 — Section 4, 46
High Courts30 Nov 1956
Mulukh Raj Sharma Vs Dhanabanta Debi and Others
Calcutta High Court · AIR 1957 Cal 322 : 62 CWN 29
Guardians and Wards Act, 1890 — Section 1, 10(1), 7