High Courts20 Apr 1955
Bhujanga Bhusan Majumdar Vs The State
Calcutta High Court · AIR 1956 Cal 63 : (1956) CriLJ 398 : 59 CWN 604
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Calcutta High Court judgments, 1955
380 judgments · page 14 of 19
High Courts20 Apr 1955Dismissed
M.A.A. Kashani Vs K. Satyanarain and Co.
Calcutta High Court · (1957) 2 ILR (Cal) 406
High Courts18 Apr 1955Dismissed
Subhasini Nandi Vs Corporation of Calcutta and Another
Calcutta High Court · 59 CWN 776
Bengal General Clauses Act, 1899 — Section 8Constitution of India, 1950 — Article 226
High Courts09 Apr 1955
Air Carrying Corpn. Vs Assistant Commissioner, Commercial Taxes and Others
Calcutta High Court · 70 CWN 466
Constitution of India, 1950 — Article 19(i)(g), 226
High Courts07 Apr 1955Dismissed
Ram Prosad Shaw Vs Chief Secretary to The Government of West Bengal
Calcutta High Court · (1957) 2 ILR (Cal) 149
Constitution of India, 1950 — Article 22(4)Criminal Procedure Code, 1898 (CrPC) — Section 107Defence (General) Regulations, 1939 — Regulation 2A
High Courts07 Apr 1955Allowed
Jaymongal Singh Vs The State
Calcutta High Court · 59 CWN 993
Evidence Act, 1872 — Section 167Post Office Act, 1898 — Section 24, 52
High Courts06 Apr 1955Allowed
K.B. Mathur, General Manager, Eastern Railway Vs N.C. Chatterjee and others
Calcutta High Court · AIR 1955 Cal 385 : 59 CWN 812
Constitution of India, 1950 — Article 226, 311(2), 313, 372Government of India Act, 1935 — Section 241(2)
High Courts06 Apr 1955Allowed
K.B. Mathur, General Manager, Eastern Rly. Vs N.C. Chatterjee and Others
Calcutta High Court · AIR 1955 Cal 385 : 59 CWN 812
Constitution of India, 1950 — Article 226, 311(2)Railway Establishment Code — Rule 101A, 101A(5), 105, 106
High Courts06 Apr 1955Dismissed
Haripada Chowdhury Vs Ramkrishna Roy and Others
Calcutta High Court · 60 CWN 257
High Courts04 Apr 1955
Mahabir Chandra Gelada Vs Sohanlal Boid
Calcutta High Court · AIR 1955 Cal 476
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, Order 9 Rule 9(3)
High Courts04 Apr 1955Allowed
Kartick Chandra Das and Others Vs Gangadutta Murarka
Calcutta High Court · AIR 1956 Cal 120 : (1956) 1 CALLT 273 : 59 CWN 827
Transfer of Property Act, 1882 — Section 105, 116
High Courts04 Apr 1955
Nursinghdas Guzrati Vs Baijnath Prasad and Ors
Calcutta High Court · 59 CWN 1011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(3), Order 21 Rule 22(1)(a), Order 21 Rule 50(2), Order 21 Rule 6, Order 21 Rule 90
High Courts01 Apr 1955Dismissed
Mugneeram Bangur and Co. Vs Kalidas Ghosh
Calcutta High Court · 59 CWN 681
Constitution of India, 1950 — Article 133, 133(1)(a)
High Courts30 Mar 1955
Panchu Gopal Modak Vs Dolly Modak
Calcutta High Court · 59 CWN 767
Criminal Procedure Code, 1898 (CrPC) — Section 2
High Courts29 Mar 1955
Onkarmal Mistri and Others Vs Regional Transport Authority, Darjeeling and Others
Calcutta High Court · AIR 1956 Cal 490 : 60 CWN 13
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 55, 57(7), 64
High Courts29 Mar 1955Dismissed
Kanai Lal Sur Vs Paramnidhi Sadhukhan
Calcutta High Court · 60 CWN 397
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Mar 1955Allowed
Kuran Chandra Singha Vs Mohan Lal Singh and Others
Calcutta High Court · 59 CWN 947
Transfer of Property Act, 1882 — Section 74, 75, 91, 92, 94
High Courts25 Mar 1955
Sm. Mokshoda Sundari Dasi Vs Bhupendra Nath Bose
Calcutta High Court · AIR 1957 Cal 126 : 60 CWN 459
Legal Practitioners Act, 1879 — Section 14
High Courts25 Mar 1955Allowed
Sitaram Poddar and Others Vs The Commissioners of Howrah Municipality
Calcutta High Court · 59 CWN 1069
Calcutta Municipal Act, 1923 — Section 142(2), 161(1)
High Courts25 Mar 1955
Subodh Gopal Bose Vs Khairunnessa Bai
Calcutta High Court · 60 CWN 361
Bengal Land Revenue Sales Act, 1859 — Section 37, 37(4)