High Courts05 May 1955
Jainta Kumar Banerjee Vs The State
Calcutta High Court · AIR 1955 Cal 632 : (1955) CriLJ 1584
Criminal Procedure Code, 1898 (CrPC) — Section 561A
COURT ARCHIVE
Calcutta High Court judgments, 1955
380 judgments · page 13 of 19
High Courts05 May 1955
Manindra Nath Choudhury and Another Vs The State
Calcutta High Court · AIR 1955 Cal 512 : (1955) CriLJ 1261
Telegraph Wires (Unlawful Possession) Act, 1950 — Section 5, 7
High Courts05 May 1955Dismissed
Lalua Dom and Others Vs The State
Calcutta High Court · AIR 1955 Cal 461 : (1955) 1 CALLT 295 : (1955) CriLJ 1174
Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 114
High Courts05 May 1955
R.N. Ghosh Vs The State
Calcutta High Court · AIR 1956 Cal 247 : (1956) CriLJ 732 : 59 CWN 751
Calcutta Police Act, 1866 — Section 62A, 62A(1)Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 242, 249, 4, 537
High Courts04 May 1955
Nani Gopal Deb and Another Vs Bhima Charan Rakshit
Calcutta High Court · AIR 1956 Cal 32 : (1956) CriLJ 214 : 59 CWN 688
Criminal Procedure Code, 1898 (CrPC) — Section 522(1)Penal Code, 1860 (IPC) — Section 350
High Courts03 May 1955
Chen Shankar Lal Shankar Jani Vs United Bank of India Ltd. and Another
Calcutta High Court · AIR 1955 Cal 569 : (1955) 1 CALLT 384 : 60 CWN 664
Transfer of Property Act, 1882 — Section 76Trusts Act, 1882 — Section 90, 95
High Courts03 May 1955
Netram Agarwalla and Others Vs Chairman, Raigunj Municipality and Others
Calcutta High Court · 59 CWN 872
Bengal Municipal Act, 1932 — Section 123, 370, 370(1)(ii)Constitution of India, 1950 — Article 19(1)(g)
High Courts02 May 1955Dismissed
Sital Chandra Maity Vs The State
Calcutta High Court · AIR 1956 Cal 82 : (1956) CriLJ 509
Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 25, 32(1)
High Courts02 May 1955Dismissed
Luxmi Trading Vs Shriram Govindnarain
Calcutta High Court · 61 CWN 212 : (1957) 2 ILR (Cal) 877
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts29 Apr 1955
Commissioners, Port of Calcutta Vs Ghasiram Lachminarayan and Co.
Calcutta High Court · 59 CWN 921 : (1957) 2 ILR (Cal) 121
Calcutta Port Act, 1890 — Section 103, 112, 113, 113(2), 114Contract Act, 1872 — Section 151, 152, 161Sea Customs Act, 1878 — Section 16
High Courts27 Apr 1955
Adhi Mallick Vs The State
Calcutta High Court · AIR 1955 Cal 473 : (1955) CriLJ 1246 : 59 CWN 832
Penal Code, 1860 (IPC) — Section 419, 420, 463, 465
High Courts26 Apr 1955
Chairman, Suri Municipality Vs Hiran Kumar Sen Gupta
Calcutta High Court · (1957) 2 ILR (Cal) 39
Bengal Municipal Act, 1932 — Section 421, 51, 52, 533
High Courts26 Apr 1955
Nimai Chand Bhabak Vs The State
Calcutta High Court · AIR 1955 Cal 478 : (1955) CriLJ 1249 : 60 CWN 202
Bengal General Clauses Act, 1899 — Section 25Constitution of India, 1950 — Article 19(1), 19(6)General Clauses Act, 1897 — Section 24, 3(46), 3(8)
High Courts26 Apr 1955Dismissed
Midnapore Zamindary Co, Ltd. Vs Krishna Kishore Mukherjee and Another
Calcutta High Court · 60 CWN 876
High Courts25 Apr 1955
Ram Bilas Singha Roy Vs The State
Calcutta High Court · AIR 1955 Cal 527 : (1955) CriLJ 1346
Penal Code, 1860 (IPC) — Section 321, 379, 394
High Courts22 Apr 1955Dismissed
Iswardas Khaitan Vs C. Gregory
Calcutta High Court · AIR 1955 Cal 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 60Provident Funds Act, 1925 — Section 2
High Courts22 Apr 1955Dismissed
Kalipada Dalal Vs The State
Calcutta High Court · AIR 1955 Cal 470 : (1955) CriLJ 1243 : (1957) 2 ILR (Cal) 106
Criminal Procedure Code, 1898 (CrPC) — Section 439Lands Customs Act, 1924 — Section 5(3), 9Penal Code, 1860 (IPC) — Section 353
High Courts22 Apr 1955Dismissed
Indian National Steamship Co. Ltd. Vs Maux Faulbaum
Calcutta High Court · AIR 1955 Cal 491
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts22 Apr 1955
Magunlal Javerchand Vs M/s. Raja Janakinath Roy Narendra Nath Roy and Co. Ltd.
Calcutta High Court · 59 CWN 747
High Courts20 Apr 1955Dismissed
Province of West Bengal Vs Basant Properties Ltd.
Calcutta High Court · AIR 1956 Cal 36 : 60 CWN 336 : 59 CWN 1131
Defence of India Rules, 1939 — Rule 75AInterest Act, 1839 — Section 1