High Courts23 Jun 1954
Kali Das Banerjee and Another Vs The State
Calcutta High Court · AIR 1954 Cal 576 : 58 CWN 836
Criminal Procedure Code, 1898 (CrPC) — Section 205, 353, 540A
COURT ARCHIVE
Calcutta High Court judgments, 1954
367 judgments · page 9 of 19
High Courts22 Jun 1954
Tarapada Mondal Vs Mriganayani Devi
Calcutta High Court · (1955) 1 CALLT 1 : 59 CWN 53 : (1956) 1 ILR (Cal) 324
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 2 Rule 6, 28
High Courts22 Jun 1954
Rampada Tarafdar Vs The State
Calcutta High Court · 59 CWN 97
Penal Code, 1860 (IPC) — Section 12(b), 21, 409
High Courts21 Jun 1954
Dr. Sailendra Nath Sinha and Another Vs State and Another
Calcutta High Court · AIR 1955 Cal 29 : (1954) 24 CompCas 539 : (1955) CriLJ 790 : 59 CWN 1
Companies Act, 1913 — Section 179, 179(1), 235, 237, 237(1)Criminal Procedure Code, 1898 (CrPC) — Section 190, 198, 4(1), 403Evidence Act, 1872 — Section 101, 102, 103
High Courts21 Jun 1954Dismissed
Sudhi Ranjan Ray Chowdhuri Vs Hillal Kumar Gupta
Calcutta High Court · 58 CWN 869 : (1956) 1 ILR (Cal) 317
Civil Procedure Code, 1908 (CPC) — Section 105(1), 105(2), 115Rent Control Act, 1950 — Section 12(1), 14(1), 14(3), 14(4), 14(7)
High Courts18 Jun 1954Dismissed
Charubala Sahu Vs Snehalata Maity
Calcutta High Court · (1956) 2 ILR (Cal) 460
Registration Act, 1908 — Section 52, 58, 58(1), 58(2), 87
High Courts16 Jun 1954
Midnapore Zemindary Co. Ltd. Vs The Regional Forest Officer, Midnapore
Calcutta High Court · AIR 1954 Cal 580 : 58 CWN 963 : (1956) 2 ILR (Cal) 16
Constitution of India, 1950 — Article 227West Bengal Forest Produce Transit Rules, 1955 — Rule 11West Bengal Private Forest Act, 1948 — Section 2(13), 3, 3(1), 57, 6(1)
High Courts15 Jun 1954Dismissed
Burma Shell Oil Strorage Distributing Co. of India Ltd. Vs Labour Appellate Tribunal
Calcutta High Court · AIR 1955 Cal 92 : 58 CWN 791
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(1)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 16, 9(1)
High Courts15 Jun 1954
Manindra Nath Das and Another Vs Ram Kinkar Kundu Ram Kinkar Kundu Vs Manindra Nath Das and Another
Calcutta High Court · AIR 1955 Cal 231 : (1956) 2 ILR (Cal) 454
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts15 Jun 1954
Pran Ballav Saha Vs Subodh Kumar Talukdar
Calcutta High Court · 58 CWN 910 : (1956) 1 ILR (Cal) 362
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 104(1), 106, 4West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 16, 16(1), 32, 32(6), 47
High Courts10 Jun 1954Dismissed
Dhirendra Nath Modak Vs Dominion of India
Calcutta High Court · 60 CWN 776
High Courts08 Jun 1954
Sisir Kumar Tarafdar Vs Manindra Kumar Biswas and Another
Calcutta High Court · AIR 1958 Cal 681 : (1956) 1 ILR (Cal) 276
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151
High Courts08 Jun 1954
Golam Ahia Vs Lutfal Hoda and Another
Calcutta High Court · AIR 1955 Cal 558 : (1955) CriLJ 1357
Criminal Procedure Code, 1898 (CrPC) — Section 242, 245Penal Code, 1860 (IPC) — Section 426
High Courts08 Jun 1954Allowed
Rai Harendra Nath Choudhuri Vs Debendra Nath De
Calcutta High Court · (1956) 2 ILR (Cal) 451
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Jun 1954Dismissed
L. Banerjee Vs Dipak Dutta Choudhury
Calcutta High Court · (1956) 2 ILR (Cal) 439
Bengal General Clauses Act, 1899 — Section 8 , 8(2Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 21 Rule 1, Order 21 Rule 2, Order 21 Rule 3, 30Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts07 Jun 1954Dismissed
East Coast Commercial Company, Ltd. Vs Karuna Kumar Dutt Gupta
Calcutta High Court · 58 CWN 1041 : (1956) 1 ILR (Cal) 468
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts04 Jun 1954
Kali Charan Duary Vs State
Calcutta High Court · AIR 1954 Cal 577 : 58 CWN 1035 : (1957) 2 ILR (Cal) 24
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(2), 350, 350(1)
High Courts03 Jun 1954
A. and J. KUCKLOW LD. (IN LIQUIDATION) Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1955) 28 ITR 850
Finance Act, 1922 — Section 21Finance Act, 1927 — Section 31, 31(1), 31(4)
High Courts02 Jun 1954
Ananta Kumar Chatterjee Vs Jadunath Mukherjee and Another
Calcutta High Court · 59 CWN 726
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(i)
High Courts01 Jun 1954Dismissed
Satyendra Chandra Ghosh Mullick Vs Chandi Prosad Mukherjee
Calcutta High Court · 58 CWN 787
Civil Procedure Code, 1908 (CPC) — Section 47