COURT ARCHIVE

Calcutta High Court judgments, 1954

367 judgments · page 8 of 19

High Courts12 Jul 1954Dismissed

Khetramohan Manimohon and Others Vs Parbaty Nath Dutta and Others

Calcutta High Court · AIR 1955 Cal 295 : 59 CWN 289

Civil Procedure Code, 1908 (CPC) — Section 144, 2, 2(2), 47, 96West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 13(2), 16

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High Courts12 Jul 1954Dismissed

Alex Miller (Merchants) Ltd. Vs A.C. Runo Aktiebolag

Calcutta High Court · 59 CWN 61

Arbitration Act, 1940 — Section 3, 9

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High Courts09 Jul 1954Partly Allowed

Sm. Charandasi Debi and Others Vs Kanai Lal Moitra and Others

Calcutta High Court · AIR 1955 Cal 206 : (1956) 1 ILR (Cal) 331

Evidence Act, 1872 — Section 145, 18

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High Courts09 Jul 1954Dismissed

Sm. Ratan Mala Mondal and Another Vs Gopal Lal Daga and Others

Calcutta High Court · AIR 1955 Cal 14 : 58 CWN 994 : (1956) 1 ILR (Cal) 341

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 38

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High Courts08 Jul 1954Dismissed

Juggilal Kamlapat Vs General Fibre Dealers Ltd.

Calcutta High Court · AIR 1955 Cal 354 : (1955) 1 CALLT 20 : 59 CWN 146

Arbitration Act, 1940 — Section 30

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High Courts08 Jul 1954Dismissed

Juggilal Kamlapat Vs The General Fibre Dealers Limited

Calcutta High Court · 59 CWN 146

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High Courts07 Jul 1954Allowed

Bharat Construction Co. Ltd. Vs Union of India (UOI)

Calcutta High Court · AIR 1954 Cal 606 : (1956) 2 ILR (Cal) 790

Arbitration Act, 1940 — Section 2, 34, 41, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2

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High Courts06 Jul 1954

Bijanlata Bassak Vs Bhudhar Chandra Das

Calcutta High Court · AIR 1955 Cal 578 : 59 CWN 639 : (1957) 2 ILR (Cal) 31

Limitation Act, 1908 — Article 152, 10, 11, 12, 13West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 32(1)

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High Courts06 Jul 1954Allowed

Sm. Sonia Parshini Vs Sheikh Moula Baksha

Calcutta High Court · AIR 1955 Cal 17 : (1956) 2 ILR (Cal) 579

Contract Act, 1872 — Section 16

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High Courts06 Jul 1954Allowed

Kamal Krishna Mukherjee Vs Rampada Ghose

Calcutta High Court · (1956) 2 ILR (Cal) 483

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High Courts05 Jul 1954Dismissed

Fakir Shaikh Vs Syed Ali Shaikh and Others

Calcutta High Court · AIR 1955 Cal 349

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High Courts02 Jul 1954Dismissed

Madan Chand Dutt Vs The Collector of Calcutta

Calcutta High Court · (1956) 2 ILR (Cal) 565

Court Fees Act, 1870 — Section 19C, 19H, 19H(3), 19H(4), 19I

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High Courts02 Jul 1954

Akhileswar Saha Pramanick Vs State of West Bengal

Calcutta High Court · AIR 1955 Cal 297 : 59 CWN 240

Succession Act, 1925 — Section 218, 218(3)

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High Courts29 Jun 1954Dismissed

Sital Chandra Kolley and Another Vs Heirs of Mihilal Kolley and Others Heirs of Mihilal Kolley and Others Vs Sital Chandra Kolley and Another

Calcutta High Court · AIR 1955 Cal 21 : 58 CWN 1000 : (1956) 2 ILR (Cal) 469

Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1877 — Section 18, 22, 27

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High Courts28 Jun 1954

Kalidas Banerjee Vs The State

Calcutta High Court · (1956) 1 ILR (Cal) 328

Criminal Procedure Code, 1898 (CrPC) — Section 205, 205(1), 205(2), 206, 353

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High Courts25 Jun 1954

Bank of India Ltd. Vs Chairman and Members of the Labour Appellate Tribunal of India and Others

Calcutta High Court · AIR 1955 Cal 344 : 58 CWN 844 : (1955) 2 LLJ 214

Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7

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High Courts25 Jun 1954Dismissed

Sudhangsu Bala Dutta Vs Maharaja Prabirendba Mohan Tagore

Calcutta High Court · (1956) 1 ILR (Cal) 366

Bengal Tenancy Act, 1885 — Section 153Registration Act, 1908 — Section 17(1)

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High Courts24 Jun 1954

In Re: An Attorney

Calcutta High Court · AIR 1955 Cal 113 : 58 CWN 880

Calcutta High Court (Original Side) Rules, 1914 — Rule 5, 6, 7Legal Practitioners Act, 1879 — Section 13, 5

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High Courts24 Jun 1954

Bhawani Das Vs The State

Calcutta High Court · (1956) 2 ILR (Cal) 166

Essential Supplies (Temporary Powers) Act, 1946 — Section 7(1), 8(1)

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High Courts24 Jun 1954

In Re : In the matter of an Attorney

Calcutta High Court · AIR 1955 Cal 113 : 58 CWN 880

Penal Code, 1860 (IPC) — Section 302, 34

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