High Courts11 Mar 1932
Raghubir Kahar Vs Emperor
Calcutta High Court · AIR 1932 Cal 865
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 420, 75
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 14 of 18
High Courts10 Mar 1932
Sm. Mirinalini Dassi Vs Harihar De (Receiver) and Others
Calcutta High Court · AIR 1933 Cal 76
Provincial Insolvency Act, 1920 — Section 21
High Courts10 Mar 1932
Manmatha Nath Koer Vs Mahadeb Ghose
Calcutta High Court · AIR 1932 Cal 727 : 140 Ind. Cas. 267
Bengal Village Self-Government Act, 1919 — Section 73Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Mar 1932
Chunilal Motilal Vs Emperor
Calcutta High Court · AIR 1932 Cal 868
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts09 Mar 1932
J.C. Galstaun Vs Profulla Kumar De and Others
Calcutta High Court · AIR 1932 Cal 634
Land Acquisition Act, 1894 — Section 18, 19
High Courts09 Mar 1932
Nagendra Kishore Roy Choudhury and Others Vs Brojendra Kishore Roy Choudhury
Calcutta High Court · AIR 1932 Cal 842
High Courts08 Mar 1932
Haridasi Debi and Others Vs Sajani Mohan Batabyal and Another
Calcutta High Court · AIR 1932 Cal 770
Court Fees Act, 1870 — Section 5
High Courts08 Mar 1932
Sailabala Dassi Vs Kalipada Banerjee and Others
Calcutta High Court · AIR 1932 Cal 733 : 140 Ind. Cas. 446
High Courts07 Mar 1932
Sikharja Nath Roy Choudhury and Another Vs Janaki Nath Roy and Others
Calcutta High Court · AIR 1932 Cal 790 : 140 Ind. Cas. 457
High Courts04 Mar 1932
Fala Krista Pal and Others Vs Jagannath Marwari and Others
Calcutta High Court · AIR 1932 Cal 775 : 140 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts02 Mar 1932
Sm. Swarnamoyee Dasi Vs Probodh Chandra Sarkar and Others
Calcutta High Court · AIR 1933 Cal 253
Limitation Act, 1963 — Section 18
High Courts02 Mar 1932
Bhabataran Pahari and Another Vs Traliakya Nath Bag and Others
Calcutta High Court · AIR 1932 Cal 764 : 140 Ind. Cas. 743
High Courts02 Mar 1932
Nabin Chandra Guha Vs Nibaran Chandra Biswas and Others
Calcutta High Court · AIR 1932 Cal 734 : 140 Ind. Cas. 54
Probate and Administration Act, 1881 — Section 53, 86
High Courts02 Mar 1932
Jagadish Narain Tewary Vs Emperor
Calcutta High Court · AIR 1933 Cal 36 : 140 Ind. Cas. 550
Penal Code, 1860 (IPC) — Section 109
High Courts02 Mar 1932
Secy. of State Vs Srigobinda Chaudhuri
Calcutta High Court · AIR 1932 Cal 834 : 140 Ind. Cas. 856
Government of India Act, 1915 — Section 32
High Courts02 Mar 1932
Gahur Ali Karikar and Others Vs Sm. Asia Khatun and Others
Calcutta High Court · AIR 1933 Cal 96
High Courts01 Mar 1932
Aktar Hossain and Others Vs Sm. Husseni Begam and Others
Calcutta High Court · AIR 1933 Cal 73
High Courts01 Mar 1932
Jogendra Nath Saha Vs Rai Kishori Dasi and Others
Calcutta High Court · AIR 1932 Cal 817 : 140 Ind. Cas. 465
Provincial Insolvency Act, 1920 — Section 10
High Courts01 Mar 1932
B.N. Ry. Co. Ltd. Vs Ravan Desai and Co.
Calcutta High Court · AIR 1932 Cal 877
Railways Act, 1890 — Section 55
High Courts01 Mar 1932
J.K. Sinha Vs Hemanta Kumar Sinha and Another
Calcutta High Court · AIR 1932 Cal 697
Criminal Procedure Code, 1898 (CrPC) — Section 203