High Courts07 Apr 1932
Mabajjan Bibi Vs Emperor
Calcutta High Court · AIR 1932 Cal 658
Criminal Procedure Code, 1898 (CrPC) — Section 307, 342Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 13 of 18
High Courts07 Apr 1932
Charles Johns Vs Emperor
Calcutta High Court · AIR 1932 Cal 550
Penal Code, 1860 (IPC) — Section 182
High Courts06 Apr 1932
Golam Rahman Khan and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 184
Penal Code, 1860 (IPC) — Section 120B, 307
High Courts06 Apr 1932
Raj Kumar Mondal and Another Vs Shib Chandra Mondal and Others
Calcutta High Court · AIR 1932 Cal 857
Bengal Tenancy Act, 1885 — Section 182, 26F
High Courts05 Apr 1932
H.V. Low and Co., Ltd. Vs Pulinbiharilal Singha and Others
Calcutta High Court · AIR 1933 Cal 154
Registration Act, 1908 — Section 17
High Courts05 Apr 1932
Basanta Kumar Das Vs Nagendra Nath Pal
Calcutta High Court · AIR 1932 Cal 719 : 137 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Section 141Guardians and Wards Act, 1890 — Section 12
High Courts24 Mar 1932
Saroj Kumar Chakravarty and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 474
Evidence Act, 1872 — Section 64Penal Code, 1860 (IPC) — Section 120B, 395, 399
High Courts24 Mar 1932
Nagendra Chandra De and Others Vs Har Kumar De
Calcutta High Court · AIR 1932 Cal 514 : 137 Ind. Cas. 311
High Courts17 Mar 1932
Asharam Agarwalla Vs Umesh Chandra Bhowmik
Calcutta High Court · AIR 1933 Cal 316
Bengal Tenancy Act, 1885 — Section 167
High Courts17 Mar 1932
Kanku Sardar and Another Vs Shafijaddi and Others
Calcutta High Court · AIR 1932 Cal 870
Bengal Tenancy Act, 1885 — Section 49
High Courts16 Mar 1932
Sarat Chandra Ray and Others Vs Bhupendra Narain Rai
Calcutta High Court · AIR 1933 Cal 199
High Courts16 Mar 1932
Rajani Kumar Seal Vs Mahalukmi Bank Ltd. and Others
Calcutta High Court · AIR 1932 Cal 729
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Mar 1932
Baldeo Bin Vs Emperor
Calcutta High Court · AIR 1933 Cal 187
Evidence Act, 1872 — Section 24
High Courts15 Mar 1932
Upendra Nath Samanta and Others Vs Saroda Prosad Ghose and Others
Calcutta High Court · AIR 1932 Cal 772 : 140 Ind. Cas. 589
Transfer of Property Act, 1882 — Section 101
High Courts15 Mar 1932
Asanuddin Mandal Vs Asmatulla
Calcutta High Court · AIR 1933 Cal 198
Registration Act, 1908 — Section 17(2)(ii)
High Courts15 Mar 1932
Khetra Mohan Mitra Vs Sm. Nalini Bala Dassi and Another
Calcutta High Court · AIR 1932 Cal 828
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts14 Mar 1932
Nanda Lal Roy and Others Vs Pramatha Nath Roy and Others
Calcutta High Court · AIR 1933 Cal 222
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts11 Mar 1932
Ali Ahmad Vs Emperor
Calcutta High Court · AIR 1932 Cal 545 : 140 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 211, 467, 471