High Courts07 Dec 1923
Emperor Vs Bansi Sheikh
Calcutta High Court · (1924) ILR (Cal) 469
Penal Code, 1860 (IPC) — Section 467, 471
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 2 of 25
High Courts07 Dec 1923
Bhimraj Bania Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 460
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Goondas Act, 1923 — Section 3, 4, 5, 6Letters Patent Act, 1865 — Clause 28
High Courts07 Dec 1923
King-Emperor Vs Bansi Sheikh
Calcutta High Court · AIR 1924 Cal 718 : 83 Ind. Cas. 504
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467, 471
High Courts06 Dec 1923
Bejoy Singh Dadhulia Vs Ashutosh Gossami and Others
Calcutta High Court · AIR 1924 Cal 589 : 83 Ind. Cas. 430
High Courts04 Dec 1923
Braja Das Roy Vs Bankim Chandra Bhuia
Calcutta High Court · AIR 1924 Cal 660 : (1924) ILR (Cal) 454 : 83 Ind. Cas. 169
Bengal Tenancy Act, 1885 — Section 115, 50(2)
High Courts30 Nov 1923
Guru Charan Das Vs Port Canning and Land Improvement Co. Ltd. and Another
Calcutta High Court · AIR 1928 Cal 245
High Courts29 Nov 1923
Satish Chandra Chatterjee Vs Kali Charan Choudhury
Calcutta High Court · AIR 1925 Cal 437
Estates Partition Act, 1897 — Section 119Evidence Act, 1872 — Section 35
High Courts28 Nov 1923
Kameswari Dasya Vs Sshuram Deka and Another
Calcutta High Court · AIR 1924 Cal 792 : 83 Ind. Cas. 229
High Courts27 Nov 1923
Abdul Gafur and Others Vs Ali Miah, Sub-Registrar
Calcutta High Court · AIR 1925 Cal 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4)
High Courts27 Nov 1923
Abdul Gafur and Others Vs Ali Miah
Calcutta High Court · 82 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts26 Nov 1923
Jyotsna Nath Sikdar Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 780 : 83 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 347Penal Code, 1860 (IPC) — Section 120B, 467, 471
High Courts26 Nov 1923
Ram Chandra Sahu and Another Vs Kasem Khan and Another
Calcutta High Court · AIR 1925 Cal 29
Contract Act, 1872 — Section 251Partnership Act, 1980 — Section 5
High Courts26 Nov 1923
Jyotsna Nath Sikdar Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 442
Criminal Procedure Code, 1898 (CrPC) — Section 347
High Courts23 Nov 1923
Rama Nath Sant and Others Vs Official Trustee of Bengal
Calcutta High Court · AIR 1925 Cal 799
Bengal Tenancy Act, 1885 — Section 102(c)
High Courts23 Nov 1923
Kali Charan Banik Vs Mani Mohan Saha Banik
Calcutta High Court · AIR 1924 Cal 794
Stamp Act, 1899 — Section 35(a)
High Courts23 Nov 1923
Rama Nath Saut and Others Vs Official Trustee of Bengal as Trustee to the estate of late Maniklal Seal
Calcutta High Court · 87 Ind. Cas. 1014
Bengal Tenancy Act, 1885 — Section 102(e)
High Courts23 Nov 1923
Ali Nawaz Vs Karim Baksh Chaudhury
Calcutta High Court · AIR 1924 Cal 1044 : 84 Ind. Cas. 405
Bengal Tenancy Act, 1885 — Section 52(1)(b)
High Courts23 Nov 1923
Kali Charan Banik Vs Mani Mohon Saha Banik
Calcutta High Court · 82 Ind. Cas. 416
Stamp Act, 1899 — Article 5(c), 35(a)
High Courts22 Nov 1923
Hasim Ali and Others Vs Abjal Khan and Others
Calcutta High Court · AIR 1924 Cal 1046 : 82 Ind. Cas. 392
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 13
High Courts22 Nov 1923
Dharani Mohan Roy and Others Vs Ashutosh Mookerjee and Amrita Lal Mookerjee
Calcutta High Court · AIR 1924 Cal 907
Bengal Tenancy Act, 1885 — Section 105, 109