High Courts31 Jan 1878
Chunder Caunt Mookerjee Vs Jodoonath Khan and Another
Calcutta High Court · (1878) 01 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments, 1878
224 judgments · page 11 of 12
High Courts31 Jan 1878
In Re: In the Matter of the Empress
Calcutta High Court · (1879) ILR (Cal) 570
Criminal Procedure Code, 1898 (CrPC) — Section 231, 471, 472
High Courts24 Jan 1878
Gocool Chunder Chowdhry and Another Vs Koonj Behary Chowdhry and Others
Calcutta High Court · (1878) ILR (Cal) 616
High Courts24 Jan 1878
The Empress on the Prosecution of Michell Vs Joggessur Mochi
Calcutta High Court · (1878) 01 CAL CK 0002
Contract Act, 1872 — Section 76Criminal Procedure Code, 1898 (CrPC) — Section 418
High Courts19 Jan 1878
Hurropersaud Roy and Another Vs Shamapersaud Roy and Others
Calcutta High Court · (1878) ILR (Cal) 654
High Courts18 Jan 1878
Prosunno Coomaree Debea and Another Vs Sheikh Rutton Bepary and Others
Calcutta High Court · (1878) ILR (Cal) 696
High Courts18 Jan 1878
Heera Lall Pramanick and Others Vs Barikunnissa Bibee
Calcutta High Court · (1878) 01 CAL CK 0011
Evidence Act, 1872 — Section 101
High Courts17 Jan 1878
The Empress on the Prosecution of Ram Manikya Chakrobutty and Others Vs Dononjoy Baraj
Calcutta High Court · (1878) ILR (Cal) 540
Criminal Procedure Code, 1898 (CrPC) — Section 453
High Courts16 Jan 1878
Hurro Soonderee Dossee Vs Nilkunto Dey
Calcutta High Court · (1878) 01 CAL CK 0021
High Courts11 Jan 1878
Gopal Chand Marwaree Vs Thakurani Mohakoom Kooaree and Another
Calcutta High Court · (1878) ILR (Cal) 314
High Courts11 Jan 1878
Unnoda Prasad Roy Vs Sheikh Koorpan Ally
Calcutta High Court · (1878) ILR (Cal) 519
Limitation Act, 1963 — Article 214
High Courts11 Jan 1878
Parbutty Dossee Vs Poran Sookh Chunder and Others
Calcutta High Court · (1878) ILR (Cal) 612
Specific Relief Act, 1877 — Section 42
High Courts11 Jan 1878
Gobind Ram Marwary Vs Mathoora Sabooya and Others
Calcutta High Court · (1878) ILR (Cal) 339
High Courts11 Jan 1878
Jonmenjoy Mullick Vs Doss Money Dossee
Calcutta High Court · (1878) ILR (Cal) 364
High Courts10 Jan 1878
Shib Narain Shaha and Another Vs Bipin Behary Biswas and Another
Calcutta High Court · (1878) 01 CAL CK 0019
High Courts09 Jan 1878
Birchunder Manickya Vs Hurrish Chunder Dass
Calcutta High Court · (1878) 01 CAL CK 0016
High Courts09 Jan 1878
Parbutty Nath Roy Chowdhry and Others Vs Mudho Paroe and Others
Calcutta High Court · (1878) ILR (Cal) 276
Limitation Act, 1963 — Article 145, 27
High Courts09 Jan 1878
The Empress Vs Thacoor Dyal Sing and Another
Calcutta High Court · (1878) ILR (Cal) 320