High Courts22 Mar 1923Allowed
Chhammi Lal Vs Mt. Sukhrani Kunwar
Allahabad High Court · (1923) 03 AHC CK 0064
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,646 of 5,023
High Courts22 Mar 1923
Sheo Charan Vs Emperor
Allahabad High Court · AIR 1923 All 547 : 73 Ind. Cas. 520
Penal Code, 1860 (IPC) — Section 412
High Courts22 Mar 1923Dismissed
Zia-Ud-Din Vs Abdul Hasan and Another
Allahabad High Court · AIR 1923 All 520 : (1923) ILR (All) 487
High Courts22 Mar 1923
Kashi Prasad Vs Panna Lal and Others
Allahabad High Court · AIR 1923 All 529 : 74 Ind. Cas. 359
Stamp Act, 1899 — Section 35
High Courts22 Mar 1923Dismissed
Maulvi Zia-Uddin Vs Maulvi Abul Hasan and Another
Allahabad High Court · (1923) 03 AHC CK 0022
High Courts21 Mar 1923Disposed Of
Ghansham Singh Vs Bhola Singh
Allahabad High Court · 74 Ind. Cas. 411
High Courts21 Mar 1923
Emperor Vs Zawar Husain
Allahabad High Court · AIR 1923 All 592 : (1923) ILR (All) 541
High Courts21 Mar 1923Dismissed
Musammat Chitto Vs Ganga Sahai and Another
Allahabad High Court · (1923) 03 AHC CK 0015
High Courts20 Mar 1923Allowed
Ishdatt Tewari and Another Vs Tameshar Tewari and Others
Allahabad High Court · AIR 1924 All 175 : 83 Ind. Cas. 780
High Courts20 Mar 1923Allowed
Ishdat Tiwari and Another Vs Tameshwar Tiwari and Others
Allahabad High Court · (1923) ILR (All) 537
High Courts20 Mar 1923Dismissed
Rekhab Das Vs Musammat Sheobai and Another
Allahabad High Court · AIR 1923 All 495 : 74 Ind. Cas. 656
Evidence Act, 1872 — Section 108, 114
High Courts20 Mar 1923Dismissed
Jodha Singh and Another Vs Raghubir Singh and Another
Allahabad High Court · (1923) ILR (All) 482
High Courts20 Mar 1923Disposed Of
Musammat Sheobai and Another Vs Rekhab Das
Allahabad High Court · (1923) ILR (All) 466
High Courts20 Mar 1923Dismissed
Mannu Lal and Another Vs Ram Nath
Allahabad High Court · (1923) ILR (All) 472
High Courts20 Mar 1923
Ram Nath Vs Mannu Lal and Another
Allahabad High Court · AIR 1923 All 518 : 73 Ind. Cas. 615
High Courts20 Mar 1923
Raghubir Singh and Another Vs Jodha Singh and Another
Allahabad High Court · AIR 1923 All 507 : 73 Ind. Cas. 646
Trusts Act, 1882 — Section 82