High Courts09 Mar 1923
Dharaman Vs Sukhi and Others
Allahabad High Court · AIR 1923 All 453 : 73 Ind. Cas. 981
North Western Provinces Tenancy Act, 1901 — Section 25
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,648 of 5,023
High Courts08 Mar 1923Dismissed
Firm Kidar Nath Rajnarain Vs The East Indian Railway
Allahabad High Court · AIR 1923 All 538 : 74 Ind. Cas. 300
High Courts08 Mar 1923Dismissed
Gopal Nath Shukul Vs Sat Narain Shukul
Allahabad High Court · (1923) 03 AHC CK 0070
High Courts08 Mar 1923Allowed
Kedar Nath, Raj Narain Vs The East Indian Railway Company
Allahabad High Court · (1923) ILR (All) 453
High Courts08 Mar 1923Dismissed
Sri Ram and Others Vs Emperor
Allahabad High Court · (1923) 03 AHC CK 0031
High Courts08 Mar 1923
Jagannath Singh Vs Sadar Singh and Others
Allahabad High Court · AIR 1923 All 448 : 75 Ind. Cas. 614
High Courts07 Mar 1923Dismissed
Aliman Begam Vs Ali Husain and Another
Allahabad High Court · AIR 1923 All 355 : (1923) ILR (All) 449
High Courts07 Mar 1923
Jwala Prasad and Others Vs Prag Narain and Another
Allahabad High Court · (1923) ILR (All) 450
High Courts07 Mar 1923
Musammat Kokla Kunar Vs Kalian Mal
Allahabad High Court · AIR 1923 All 452 : 76 Ind. Cas. 585
High Courts07 Mar 1923
Radhey and Others Vs Emperor
Allahabad High Court · 73 Ind. Cas. 975
Penal Code, 1860 (IPC) — Section 323
High Courts07 Mar 1923
Musammat Aliman Begam Vs Ali Hasan and Another
Allahabad High Court · 73 Ind. Cas. 1029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts07 Mar 1923
Phul Chand and Another Vs Musammat Surji and Others
Allahabad High Court · 74 Ind. Cas. 684
High Courts06 Mar 1923Dismissed
Ram Chander and Others Vs Chhabbu Lal
Allahabad High Court · 75 Ind. Cas. 323
High Courts06 Mar 1923Dismissed
Lala Makkhan Lal Vs Kishun Lal and Others
Allahabad High Court · (1923) 03 AHC CK 0077
High Courts06 Mar 1923
Shaikh Sajjad Husain Vs Shaikh Wali Muhammad and Another
Allahabad High Court · AIR 1923 All 451 : 73 Ind. Cas. 1030
High Courts05 Mar 1923Dismissed
Sahu Govind Prasad and Others Vs Kundan and Others
Allahabad High Court · AIR 1924 All 112 : 74 Ind. Cas. 760
High Courts28 Feb 1923Disposed Off
Surjan Singh and Others Vs Wazir Singh and Another
Allahabad High Court · 72 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts28 Feb 1923
Raja Dutt Prasad Singh Vs Sri Narain
Allahabad High Court · AIR 1923 All 503 : 74 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts27 Feb 1923Dismissed
Seth Goberdhan Das Vs Makundi Lal and Another
Allahabad High Court · AIR 1923 All 435 : 74 Ind. Cas. 1024
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts27 Feb 1923Dismissed
Bohra Tara Chand and Another Vs Musammat Rayazi Begam
Allahabad High Court · AIR 1923 All 404 : 73 Ind. Cas. 1040