High Courts27 Feb 1923Disposed Of
Akbar Ali and Another Vs Secretary of State for India in Council
Allahabad High Court · (1923) ILR (All) 443
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,649 of 5,023
High Courts27 Feb 1923Dismissed
Gobardhan Das Vs Makundi Lal and Another
Allahabad High Court · (1923) ILR (All) 438
High Courts27 Feb 1923Dismissed
Hari Shankar Vs Ram Piari and Others
Allahabad High Court · (1923) ILR (All) 441
High Courts27 Feb 1923
Secretary of State for India in Council Vs Akbar Ali and Another
Allahabad High Court · AIR 1923 All 523 : 74 Ind. Cas. 8
Land Acquisition Act, 1894 — Section 6(3)
High Courts26 Feb 1923Dismissed
Gulab Singh and Others Vs Shim Lal
Allahabad High Court · 74 Ind. Cas. 286
North Western Provinces Tenancy Act, 1901 — Section 10, 34
High Courts26 Feb 1923Allowed
Jai Singh Gir Vs Sita Ram Singh and Others
Allahabad High Court · AIR 1923 All 349 : 74 Ind. Cas. 757
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3
High Courts26 Feb 1923
Tarif Vs Asa Ram
Allahabad High Court · AIR 1923 All 419 : 73 Ind. Cas. 212
North Western Provinces Tenancy Act, 1901 — Section 34, 58
High Courts26 Feb 1923
Benarsi Vs Bhullu and Others
Allahabad High Court · AIR 1923 All 423 : 73 Ind. Cas. 227
High Courts26 Feb 1923
Ram Lal Rai Vs Musammat Murta Kuer and Another
Allahabad High Court · AIR 1923 All 361 : 75 Ind. Cas. 676
High Courts26 Feb 1923Dismissed
Baldeo Dutt and another Vs Gopalji and another
Allahabad High Court · (1923) 02 AHC CK 0008
High Courts23 Feb 1923Dismissed
Kunj Behari Lal and Another Vs Musammat Naraini and Others
Allahabad High Court · AIR 1923 All 125 : 71 Ind. Cas. 1026
High Courts23 Feb 1923
Musammat Naraini and Others Vs Kunj Bihari Lal and Another
Allahabad High Court · (1923) ILR (All) 437
High Courts22 Feb 1923Dismissed
Sheikh Ahmad Husain Vs Sheikh Muhammad Fasihullah and Others
Allahabad High Court · AIR 1923 All 455 : 74 Ind. Cas. 1039
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Limitation Act, 1908 — Section 5
High Courts22 Feb 1923Dismissed
Ahmad Husain Vs Muhammad Fasih-Ullah and Others
Allahabad High Court · (1923) ILR (All) 432
High Courts22 Feb 1923Dismissed
Dwarka Ram and Others Vs Jhulai Pande and Others
Allahabad High Court · AIR 1923 All 248 : (1923) ILR (All) 429
High Courts22 Feb 1923
Sri Narain and Another Vs Raghunath Singh and Others
Allahabad High Court · (1923) 02 AHC CK 0033
High Courts22 Feb 1923
Haji Shaikh Boodha Vs Babu Sukhram Singh and Others
Allahabad High Court · 73 Ind. Cas. 989
High Courts22 Feb 1923Dismissed
Sahu Raghunath Singh and Others Vs Seth Srinarain and Another
Allahabad High Court · (1923) 02 AHC CK 0004
High Courts21 Feb 1923Allowed
Rup Singh and another Vs Mitthu Singh and others
Allahabad High Court · (1923) 02 AHC CK 0081
High Courts21 Feb 1923
Pitam Lal and Another Vs Emperor
Allahabad High Court · AIR 1923 All 433 : 71 Ind. Cas. 996
Penal Code, 1860 (IPC) — Section 352Penal Code, 1860 (IPC) — Section 352Penal Code, 1860 (IPC) — Section 352