High Courts15 Feb 1923Allowed
Mohan Lal and Another Vs Ganga Prasad and Others
Allahabad High Court · (1923) ILR (All) 395
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,651 of 5,023
High Courts15 Feb 1923
Bhagwan Das Naik and Others Vs Mahadeo Prasad Pal and Others
Allahabad High Court · AIR 1923 All 298 : (1923) ILR (All) 390
High Courts14 Feb 1923
Ram Prasad Vs Mahabir and Another
Allahabad High Court · 79 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Feb 1923Dismissed
Bansidhar Vs Lala Sham Lall
Allahabad High Court · 71 Ind. Cas. 1012
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts12 Feb 1923Dismissed
Musammat Basra Begam Vs Babu Sheo Narain
Allahabad High Court · 71 Ind. Cas. 979
Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4
High Courts12 Feb 1923
Babu Abdul Haq and Others Vs Moti Lal
Allahabad High Court · AIR 1923 All 293 : 71 Ind. Cas. 983
High Courts09 Feb 1923Disposed Of
Pandit Nathu Ram Vs Ghanshyam and Others
Allahabad High Court · AIR 1923 All 519 : 74 Ind. Cas. 824
High Courts09 Feb 1923Dismissed
Ram Khelawan and Others Vs Brij Lal and Others
Allahabad High Court · 71 Ind. Cas. 991
High Courts09 Feb 1923Dismissed
Gajadhar Prasad Vs Muhammad Abdul Majid
Allahabad High Court · (1923) 02 AHC CK 0067
High Courts09 Feb 1923Allowed
Hazari Lal and Another Vs Nimar and Others
Allahabad High Court · AIR 1923 All 295 : (1923) ILR (All) 386 : 71 Ind. Cas. 1038
High Courts09 Feb 1923
Sheo Nandan and Another Vs Munni and Others
Allahabad High Court · 71 Ind. Cas. 1013
High Courts09 Feb 1923
Shyam Lal Vs Padam Singh
Allahabad High Court · AIR 1923 All 296 : 71 Ind. Cas. 1025
High Courts09 Feb 1923Dismissed
Her Keshi Plaintiff Vs Mewa Ram and others
Allahabad High Court · (1923) 02 AHC CK 0023
High Courts08 Feb 1923Allowed
Jagdeo Tiwari and Others Vs Kuber Nath Pandey and Others
Allahabad High Court · AIR 1923 All 312 : 71 Ind. Cas. 755
High Courts08 Feb 1923Dismissed
Kaniz Fatima Begam Vs Ram Nandan Dhar Dube and Others
Allahabad High Court · (1923) ILR (All) 384
High Courts08 Feb 1923
Habib Khan Vs Fida Husain Khan and Another
Allahabad High Court · AIR 1924 All 270 : 71 Ind. Cas. 1017
North Western Provinces Tenancy Act, 1901 — Section 198(2)North Western Provinces Tenancy Act, 1901 — Section 198(2)North Western Provinces Tenancy Act, 1901 — Section 198(2)
High Courts08 Feb 1923
Musammat Kaneez Fatima Begum Vs Ram Nanda Dhar Dube and Others
Allahabad High Court · AIR 1923 All 331 : 73 Ind. Cas. 977
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Feb 1923Dismissed
Sadar Singh Kondari Vs Amar Singh Kondari
Allahabad High Court · 71 Ind. Cas. 991(1)