High Courts06 Feb 1923Dismissed
Amar Singh Kondari Vs Sadar Singh Kondari
Allahabad High Court · (1923) ILR (All) 383
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,652 of 5,023
High Courts05 Feb 1923Dismissed
Amjad Ali Khan Vs Sheikh Mohammad Usman and Another
Allahabad High Court · AIR 1923 All 471 : 71 Ind. Cas. 963
High Courts05 Feb 1923Dismissed
Lala Ram Dass Vs Inayat Ullah and Another
Allahabad High Court · 71 Ind. Cas. 1027
Stamp Act, 1899 — Article 1, 35Stamp Act, 1899 — Article 1, 35Stamp Act, 1899 — Article 1, 35
High Courts05 Feb 1923Allowed
Muhammad Umar Khan Vs Ummatul Rahim Bibi
Allahabad High Court · (1923) ILR (All) 376
High Courts05 Feb 1923Dismissed
Ram Das Vs Inayat-Ullah and Another
Allahabad High Court · AIR 1923 All 297 : (1923) ILR (All) 374
High Courts05 Feb 1923
Jiwan and Abdullah Vs Secretary of State for India in Council
Allahabad High Court · (1923) ILR (All) 380
High Courts05 Feb 1923
Kunwar Kamta Singh Vs Munni Babu and Another
Allahabad High Court · (1923) ILR (All) 378
High Courts05 Feb 1923
Muhammad Umar Khan Vs Amtul Rahim Bibi
Allahabad High Court · AIR 1923 All 311 : 71 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Feb 1923
The Secretary of State for India in Council Vs Firm Jiwan and Abdullah
Allahabad High Court · AIR 1923 All 426 : 71 Ind. Cas. 609
Railways Act, 1890 — Section 72
High Courts05 Feb 1923
Munni Babu and Another Vs Koer Kamta Singh
Allahabad High Court · AIR 1923 All 321 : 72 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1877 — Section 19, 29
High Courts02 Feb 1923Dismissed
Ram Narain Vs Harbans Singh
Allahabad High Court · 71 Ind. Cas. 617
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts02 Feb 1923Dismissed
Kunwar Pal and Another Vs Bakhshi Madan Mohan
Allahabad High Court · AIR 1923 All 428 : 71 Ind. Cas. 645
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts02 Feb 1923Allowed
Bindeshri Prasad Tiwari Vs Badal Singh and Others
Allahabad High Court · (1923) 02 AHC CK 0035
High Courts02 Feb 1923
Jasua and Others Vs Emperor through Jaldhari
Allahabad High Court · AIR 1923 All 332 : 71 Ind. Cas. 696
Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Feb 1923Allowed
Bindeshri Prasad Tewari Vs Badal Singh and Others
Allahabad High Court · (1923) 02 AHC CK 0021
High Courts02 Feb 1923
Har Narain Prasad Vs Emperor
Allahabad High Court · 71 Ind. Cas. 704
Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420
High Courts31 Jan 1923Dismissed
Radha Mohan and Others Vs M.C. White and Another
Allahabad High Court · AIR 1923 All 466 : (1923) ILR (All) 364 : 73 Ind. Cas. 413
High Courts31 Jan 1923Allowed
Ram Badan Singh Vs Janki and Others
Allahabad High Court · (1923) ILR (All) 363 : 71 Ind. Cas. 692
High Courts31 Jan 1923
Sheo Prasad Vs Kamta Prasad and Ram Charan and Others
Allahabad High Court · (1923) ILR (All) 361